High Courts16 Dec 2014

Ashish Narang Vs Union of India

Delhi High Court · (2014) 146 DRJ 580

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts16 Dec 2014

Adesh Kumar Vs Union of India and Others

Delhi High Court · (2015) 4 AD 95 : (2015) 216 DLT 230 : (2015) 3 RCR(Civil) 339

Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 7Right to Information Act, 2005 — Section 3, 8, 8(1)(h)
High Courts16 Dec 2014

Good Luck Traders Vs Yash Associates

Delhi High Court · (2014) 12 DEL CK 0271

Criminal Procedure Code, 1973 (CrPC) — Section 177, 182(1), 184, 220, 220(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 145(2), 68, 69
High Courts16 Dec 2014

Goyal MG Gases Pvt. Ltd. Vs State

Delhi High Court · (2014) 12 DEL CK 0219

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 177, 182(1), 184, 220, 220(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 145(2), 68, 69