High Courts26 Sept 2014
Raj Kumar Vs State (NCT of Delhi)
Delhi High Court · (2015) 1 DMC 245
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 374Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 56 of 195
High Courts26 Sept 2014Disposed Off
B. Mahesh Sharma Vs Union of India
Delhi High Court · (2014) 09 DEL CK 0106
University Grants Commission Act, 1956 — Section 2(f), 22, 24, 3
High Courts26 Sept 2014
Sukhbir Singh Vs Gaindo Devi
Delhi High Court · (2014) 09 DEL CK 0059
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 7Evidence Act, 1872 — Section 3Hindu Succession Act, 1956 — Section 4, 4(1)(a), 6, 8
High Courts26 Sept 2014
Mahanagar Telephone Nigam Limited Vs Pradeep Kumar Biswas
Delhi High Court · (2014) 09 DEL CK 0027
High Courts25 Sept 2014
Workmen working as Malies in Horticulture Department, MCD Vs Municipal Corporation of Delhi
Delhi High Court · (2015) 1 LLJ 223
High Courts25 Sept 2014
Workmen, Horticulture Deptt. M.C.D. Vs Municipal Corporation of Delhi
Delhi High Court · (2015) 144 FLR 113
High Courts25 Sept 2014
Ashwani Kumar Vs Union of India and Others
Delhi High Court · (2014) 09 DEL CK 0432
High Courts25 Sept 2014
Commissioner of Income Tax Vs Steel Authority of India Ltd.
Delhi High Court · (2014) 09 DEL CK 0431
Income Tax Act, 1961 — Section 148, 260A, 271 (1)(c), 271(1) (c), 271(1)(c)
High Courts25 Sept 2014
Praveen Bansal and Others Vs Financial Commissioner and Others
Delhi High Court · (2014) 09 DEL CK 0393
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 13, 151Delhi Land Reforms Act, 1954 — Section 187, 4, 6, 84, 84(1)(a)Penal Code, 1860 (IPC) — Section 441
High Courts25 Sept 2014
Praveen Bansal Vs Financial Commissioner
Delhi High Court · (2015) 214 DLT 155 : (2014) 145 DRJ 410
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 9 Rule 13, 151Delhi Land Reforms Act, 1954 — Section 187, 84, 84(1)(a), 85, 85(i)Penal Code, 1860 (IPC) — Section 441
High Courts25 Sept 2014
Karamyogi Shelters Pvt. Ltd. Vs Benarsi Krishna Committee
Delhi High Court · (2015) 2 ARBLR 45
Arbitration Act, 1940 — Section 30Arbitration and Conciliation Act, 1996 — Section 34, 37(1)(b)
High Courts25 Sept 2014Dismissed
Sukt Vs Raj Rani
Delhi High Court · (2015) 1 RCR(Rent) 53
Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 14A, 14B, 14C
High Courts25 Sept 2014
Best International Projects Pvt. Ltd. Vs State
Delhi High Court · (2014) 09 DEL CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 420, 468, 471
High Courts25 Sept 2014
Kusum Products Ltd. Vs Hitkari Industries Ltd.
Delhi High Court · (2015) 1 AD 69 : (2015) 214 DLT 594
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22, 22(1)
High Courts25 Sept 2014
Oracle India Pvt. Ltd. Vs Deputy Commissioner of Income Tax Circle
Delhi High Court · (2015) 276 CTR 40 : (2015) 370 ITR 91
Income Tax Act, 1961 — Section 139, 141(1), 142, 143, 143(2)
High Courts25 Sept 2014
Ravi Shankar Vs State
Delhi High Court · (2014) 09 DEL CK 0204
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 326, 34, 356, 379
High Courts25 Sept 2014
National Investor Forum Regd. Vs Golden Forests India Ltd.
Delhi High Court · (2014) 09 DEL CK 0183
Companies Act, 1956 — Section 536Transfer of Property Act, 1882 — Section 41, 52
High Courts25 Sept 2014
Ram Baboo Jain Vs Vipin Kumar Jain
Delhi High Court · (2014) 09 DEL CK 0130
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Hindu Succession Act, 1956 — Section 14, 14(1)Transfer of Property Act, 1882 — Section 10, 11, 12, 13, 14
High Courts25 Sept 2014
New Holland Tractors (India) Private Limited Vs The Commissioner of Income Tax
Delhi High Court · (2015) 275 CTR 291 : (2015) 228 TAXMAN 66
Companies Act, 1956 — Section 211(3C)Income Tax Act, 1961 — Section 145, 2, 271, 271(1), 271(1)(c)
High Courts25 Sept 2014Dismissed
Saloni Mahajan Vs Madan Mohan Vig
Delhi High Court · (2014) 09 DEL CK 0102
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2