High Courts30 Sept 2014
Mother Teresa Institute of Management Vs Guru Gobind Singh Indraprastha University
Delhi High Court · (2014) 09 DEL CK 0057
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 54 of 195
High Courts30 Sept 2014
Commissioner of Income Tax Vs Voest Alpine
Delhi High Court · (2015) 274 CTR 84
Income Tax Act, 1961 — Section 260A, 9(1)(vi)
High Courts30 Sept 2014
Dalbir Singh Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 09 DEL CK 0012
Constitution of India, 1950 — Article 14, 16, 226, 309Seeds Act, 1966 — Section 12
High Courts29 Sept 2014Disposed off
Ranjeet Vs State
Delhi High Court · (2015) 4 AD 184
Arms Act, 1959 - Section 25 — Criminal Procedure Code, 1973 (CrPC) - Section 154, 313 — Penal Code, 1860 (IPC) - Section 302, 307, 308, 34
High Courts29 Sept 2014
Subhash Gupta Vs State
Delhi High Court · (2014) 4 JCC 2953
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts29 Sept 2014
Fox Star Studios India Ltd. Vs John Ceedge and Others
Delhi High Court · (2014) 09 DEL CK 0437
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts29 Sept 2014
Jagdish Chandra Lekha Vs All India Blind Relief Society
Delhi High Court · (2014) 09 DEL CK 0435
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1) (d), 22, 39
High Courts29 Sept 2014
Ravi Kumar Meena Vs State
Delhi High Court · (2014) 4 JCC 3061
Penal Code, 1860 (IPC) — Section 304
High Courts29 Sept 2014
Commissioner of Income Tax-III Vs SBI Cards & Payment Services Pvt. Ltd.
Delhi High Court · (2014) 09 DEL CK 0390
Income Tax Act, 1961 — Section 145, 260A, 271(1) (c ), 37(1), 43B
High Courts29 Sept 2014
State Vs Bal Kishen
Delhi High Court · (2014) 09 DEL CK 0389
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 378(1), 428Penal Code, 1860 (IPC) — Section 279, 304A
High Courts29 Sept 2014
Ramesh Kumar Vs State Govt. of NCT of Delhi
Delhi High Court · (2014) 09 DEL CK 0388
Penal Code, 1860 (IPC) — Section 302
High Courts29 Sept 2014
Sunita and Others Vs Mahesh and Others
Delhi High Court · (2014) 09 DEL CK 0387
Motor Vehicles Act, 1988 — Section 140, 166, 168, 173
High Courts29 Sept 2014
P.P. Jewellers Vs PP Gold Consultancy Pvt. Ltd.
Delhi High Court · (2014) 09 DEL CK 0380
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 5 Rule 20Trade Marks Act, 1999 — Section 2(1)(h), 29(1), 29(2)
High Courts29 Sept 2014
Union of India Vs National Commission for Scheduled Castes
Delhi High Court · (2015) 215 DLT 32
Constitution of India, 1950 — Article 138Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 2, 3
High Courts29 Sept 2014
Dharmender Kumar Paswan Vs State
Delhi High Court · (2014) 09 DEL CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201
High Courts29 Sept 2014Dismissed
Rakesh Kumar Goyal Vs Indian Oil Corporation Ltd.
Delhi High Court · (2014) 09 DEL CK 0179
High Courts29 Sept 2014
Tech Plus Media Private Ltd. Vs Jyoti Janda
Delhi High Court · (2014) 60 PTC 121
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 15 Rule 15, Order 7 Rule 11Constitution of India, 1950 — Article 19(1)(g), 21Contract Act, 1872 — Section 27
High Courts29 Sept 2014Dismissed
Chetan Vs State
Delhi High Court · (2014) 09 DEL CK 0177
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(5), 161Evidence Act, 1872 — Section 27
High Courts29 Sept 2014Allowed
Minu Chibber Vs S.S. Chibber
Delhi High Court · (2014) 09 DEL CK 0100
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 11Contract Act, 1872 — Section 16, 18, 19, 19ADelhi High Court Act, 1966 — Section 10