High Courts30 Sept 2014
Avinash Mishra Vs Union of India
Delhi High Court · (2015) 215 DLT 714 : (2015) 144 FLR 777 : (2015) LabIC 2377
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 53 of 195
High Courts30 Sept 2014
Mother Teresa Institute of Management Vs Guru Gobind Singh Indraprastha University and Others
Delhi High Court · (2014) 09 DEL CK 0448
Constitution of India, 1950 - Article 14 226
High Courts30 Sept 2014
T.R. Sharma Vs Kamlesh Sharma and Others
Delhi High Court · (2014) 09 DEL CK 0446
Delhi Rent Control Act, 1958 - Section 14(1) 14(1)(e) 25B 25-B 25-B(4)
High Courts30 Sept 2014
Robin Singh Vs State
Delhi High Court · (2014) 09 DEL CK 0445
Penal Code, 1860 (IPC) - Section 365 392 397
High Courts30 Sept 2014
Amanjeet Singh Vs Yashpal Singh Chauhan and Others
Delhi High Court · (2014) 09 DEL CK 0444
High Courts30 Sept 2014
Raghuraj Singh Vs Union of India and Others
Delhi High Court · (2014) 09 DEL CK 0436
National Capital Region Planning Board Act, 1985 — Section 29, 29(1), 29(2), 39, 4
High Courts30 Sept 2014
Gurgaon Gramin Bank Officer''s Association and Others Vs Union of India and Others
Delhi High Court · (2014) 09 DEL CK 0427
Constitution of India, 1950 - Article 226 227Regional Rural Banks Act, 1976 - Section 18(2)(b) 23A 3(1)
High Courts30 Sept 2014
In Re: Metro Institutes of Medical Sciences Private Limited
Delhi High Court · (2014) 09 DEL CK 0426
Companies Act, 1956 - Section 100 101 102 103 104
High Courts30 Sept 2014
MTNL Vs Ralhan Construction Company
Delhi High Court · (2014) 09 DEL CK 0404
Arbitration and Conciliation Act, 1996 — Section 28, 31(7), 34, 34(2)
High Courts30 Sept 2014
Manjit Singh Mehta Vs Balwant Kaur
Delhi High Court · (2014) 09 DEL CK 0403
Specific Relief Act, 1963 - Section 5
High Courts30 Sept 2014
Bala and Others Vs Gandhi and Others
Delhi High Court · (2014) 09 DEL CK 0402
High Courts30 Sept 2014
Raju Vs The State
Delhi High Court · (2014) 09 DEL CK 0401
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201 34 365
High Courts30 Sept 2014
Ramji Lal Vs Pritam Kaur
Delhi High Court · (2014) 09 DEL CK 0400
Delhi Rent Control Act, 1958 - Section 14(1)(e) 14(1)(e) 25B 25-B(8)
High Courts30 Sept 2014
Rajender Singh and Others Vs State
Delhi High Court · (2014) 09 DEL CK 0399
Penal Code, 1860 (IPC) - Section 120-B 34 363 366 376Criminal Procedure Code, 1973 (CrPC) - Section 161 164 313
High Courts30 Sept 2014
Jeet Enterprises Vs Commissioner of Central Excise, Delhi-I
Delhi High Court · (2015) 315 ELT 369
Central Excises and Salt Act, 1944 — Section 35G, 35L
High Courts30 Sept 2014
Shahnaz Vs State
Delhi High Court · (2015) 1 JCC 3
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts30 Sept 2014
Canara Bank Vs T.T. Ltd.
Delhi High Court · (2015) 214 DLT 526
Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(1)(b), 14(1)(e), 22
High Courts30 Sept 2014
Avdesh Kumar Vs State NCT of Delhi
Delhi High Court · (2015) 6 AD 239 : (2015) 1 Crimes 12 : (2014) 4 JCC 2513
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 395, 397
High Courts30 Sept 2014
Council of Scientific and Industrial Research Vs Anang Pal
Delhi High Court · (2014) 09 DEL CK 0120
Constitution of India, 1950 — Article 226
High Courts30 Sept 2014
Oruj Ahmed Vs Rashiduddin
Delhi High Court · (2014) 09 DEL CK 0089
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Delhi Lands (Restrictions on Transfer) Act, 1972 — Section 3General Clauses Act, 1897 — Section 21