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Delhi High Court judgments, 2014

3,895 judgments · page 55 of 195

High Courts29 Sept 2014Dismissed

Vijay Narain Vs State

Delhi High Court · (2014) 09 DEL CK 0099

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
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High Courts29 Sept 2014

Rainee Singh Vs State

Delhi High Court · (2015) 1 BC 143

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 190, 204, 239, 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
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High Courts29 Sept 2014

Pradeep Vs State

Delhi High Court · (2015) 2 Crimes 683 : (2015) 214 DLT 753

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6
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High Courts26 Sept 2014

Bindu Sethi Vs UOI

Delhi High Court · (2014) 146 DRJ 396

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 14, 16
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High Courts26 Sept 2014Disposed Off

Kamran Siddique Vs Union of India

Delhi High Court · (2014) 09 DEL CK 0367

Constitution of India, 1950 — Article 163(2), 226, 239AADelhi Lokayukta and Upalokayukta Act, 1995 — Section 3, 5, 5(5)
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High Courts26 Sept 2014Dismissed

Paramount Plastic Industries Vs Corporation Bank

Delhi High Court · (2014) 145 DRJ 438

Civil Procedure Code, 1908 (CPC) — Section 16, 24Constitution of India, 1950 — Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 17, 17A, 17A(1), 17A(2), 19
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High Courts26 Sept 2014

Chatur Singh Vs State

Delhi High Court · (2014) 09 DEL CK 0159

Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Penal Code, 1860 (IPC) — Section 323, 34, 379, 384, 392
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