High Courts25 Sept 2014
Yogender Vs State
Delhi High Court · (2014) 09 DEL CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 307, 406, 420, 506
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 57 of 195
High Courts25 Sept 2014
Hospital Employees Union Vs Municipal Corporation of Delhi
Delhi High Court · (2015) 1 LLN 400
High Courts25 Sept 2014
Saloni Mahajan Vs Sheri Madan Mohan Vig
Delhi High Court · (2014) 09 DEL CK 0028
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts25 Sept 2014
Tapeshwar Singh Vs State
Delhi High Court · (2015) 1 JCC 390
Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12
High Courts25 Sept 2014
Mayank Arora Vs State
Delhi High Court · (2014) 09 DEL CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(B)(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts24 Sept 2014
Indu Gulani and Others Vs Sant Pal Singh
Delhi High Court · (2014) 09 DEL CK 0468
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 41 Rule 24, Order 7 Rule 11, 115Limitation Act, 1963 — Section 5Registration Act, 1908 — Section 32, 33
High Courts24 Sept 2014
Neelam and Others Vs Rajiv Kumar and Others
Delhi High Court · (2014) 09 DEL CK 0465
Income Tax Act, 1961 — Section 192(1)Motor Vehicles Act, 1988 — Section 140, 166
High Courts24 Sept 2014
Vasudha Gupta Vs Delhi Development Authority
Delhi High Court · (2015) 215 DLT 711
Registration Act, 1908 — Section 23, 47
High Courts24 Sept 2014
Rattan Lal and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2015) 1 JCC 387
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 308, 323, 325, 34
High Courts24 Sept 2014
B.S. Maan Vs UOI
Delhi High Court · (2014) 146 DRJ 594
Constitution of India, 1950 — Article 226, 227
High Courts24 Sept 2014
Prakash Sharma Vs Naveen Gupta and Others
Delhi High Court · (2014) 09 DEL CK 0434
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 1Registration Act, 1908 — Section 44, 48
High Courts24 Sept 2014
Vasudha Gupta Vs Delhi Development Authority and Others
Delhi High Court · (2014) 09 DEL CK 0420
Registration Act, 1908 — Section 23, 47
High Courts24 Sept 2014
Oriental Insurance Co. Ltd. Vs Kavita Bansal and Others
Delhi High Court · (2014) 09 DEL CK 0416
Motor Vehicles Act, 1988 — Section 140, 166
High Courts24 Sept 2014
Jamna Datwani Vs Kishin Datwani and Others
Delhi High Court · (2014) 09 DEL CK 0412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 39 Rule 2AContempt of Courts Act, 1971 — Section 10, 11, 12
High Courts24 Sept 2014
Irmeet Singh and Others Vs State and Others
Delhi High Court · (2014) 09 DEL CK 0411
Criminal Procedure Code, 1973 (CrPC) — Section 161, 320, 482Penal Code, 1860 (IPC) — Section 307, 341, 448, 451
High Courts24 Sept 2014
Ram Wati Devi Vs Mohan Babu Sharma
Delhi High Court · (2015) 2 AD 258 : (2015) 215 DLT 548 : (2015) 1 RCR(Rent) 129
Delhi Rent Control Act, 1958 — Section 14(1)(e), 14(1)(g), 19, 25B(8), 25-B(8)
High Courts24 Sept 2014
B.S. Maan Vs UOI and Others
Delhi High Court · (2014) 09 DEL CK 0392
Constitution of India, 1950 — Article 226, 227
High Courts24 Sept 2014
Sri Ram General Ins. Co. Ltd. and Others Vs Rakhi Gupta and Others
Delhi High Court · (2014) 09 DEL CK 0391
Motor Vehicles Act, 1988 — Section 12, 166, 9, 9(1) (i)
High Courts24 Sept 2014Allowed
Soudan Singh Vs University of Delhi
Delhi High Court · (2014) 09 DEL CK 0285
Industrial Disputes Act, 1947 — Section 17B, 25-F
High Courts24 Sept 2014
Dinesh Kumar Vs State Govt. of NCT of Delhi
Delhi High Court · (2015) 2 AD 429 : (2014) 145 DRJ 465
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 164Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34