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Delhi High Court judgments, 2014

3,895 judgments · page 58 of 195

High Courts24 Sept 2014

Ram Singh Saini Vs State

Delhi High Court · (2014) 4 JCC 2773

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
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High Courts24 Sept 2014Dismissed

Kishan Pal Singh Vs G.L. Dhara

Delhi High Court · (2015) 2 AD 532 : (2015) 216 DLT 606

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 97Evidence Act, 1872 — Section 45, 85Registration Act, 1908 — Section 32, 33
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High Courts24 Sept 2014

Irmeet Singh Vs State

Delhi High Court · (2014) 09 DEL CK 0160

Criminal Procedure Code, 1973 (CrPC) — Section 161, 320, 482Penal Code, 1860 (IPC) — Section 307, 341, 448, 451
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High Courts24 Sept 2014Allowed

Rakesh Jain Vs Union of India Ravinder Jain Vs Enforsement Directorate

Delhi High Court · (2015) 126 CLA 16 : (2014) 4 Crimes 130 : (2015) 213 DLT 733 : (2014) 145 DRJ 449 : (2015) 2 JCC 1054

Foreign Exchange Regulation Act, 1973 — Section 40, 49(3), 49(5), 49(5) (b), 49(5)(b)General Clauses Act, 1897 — Section 6, 6(e)Negotiable Instruments Act, 1881 (NI) — Section 141
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High Courts23 Sept 2014

State Vs Hari Singh

Delhi High Court · (2015) 3 AD 326

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 428Penal Code, 1860 (IPC) — Section 279, 304A, 304-A, 338, 378(1)
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High Courts23 Sept 2014

Sartaj Vs State

Delhi High Court · (2014) 4 JCC 3027

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 65B, 65B(2)(a), 65B(2)(d)Penal Code, 1860 (IPC) — Section 363, 364, 364A, 364-A
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High Courts23 Sept 2014

Gyanender Singh Vs Union of India

Delhi High Court · (2014) 146 DRJ 538

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 11, 18, 24, 24(2), 32
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