High Courts22 Sept 2014Dismissed
Yogesh Malik Vs State
Delhi High Court · (2015) 5 AD 54
Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1)(i), 439, 439(2), 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 467, 468
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 60 of 195
High Courts22 Sept 2014
NRB Bearings Limited Vs Windsor Export
Delhi High Court · (2014) 60 PTC 75
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151Trade and Merchandise Marks Act, 1958 — Section 27, 29Trade Marks Act, 1999 — Section 2, 2(1)(m)
High Courts22 Sept 2014Disposed Off
Anand Pershad Jaiswal Vs Shakun Jaiswal
Delhi High Court · (2014) 09 DEL CK 0015
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 14 Rule 5, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Specific Relief Act, 1963 — Section 34
High Courts20 Sept 2014
Fox Star Studios India Ltd. Vs John Ceedge and Others
Delhi High Court · (2015) 61 PTC 134
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts19 Sept 2014
Inder Prakash Kohli Vs Directorate of Revenue Intelligence
Delhi High Court · (2015) 1 JCC 383
Customs Act, 1962 — Section 104, 135, 135(1)(i)(A), 135(1)(i)(B)Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts19 Sept 2014
Virender Singh Vs Land & Building Department
Delhi High Court · (2014) 146 DRJ 45
High Courts19 Sept 2014
Nisha Priya Bhatia Vs Union of India
Delhi High Court · (2014) 145 DRJ 396 : (2014) 4 KCCR 2971
High Courts19 Sept 2014Dismissed
Bijender Vs State
Delhi High Court · (2014) 09 DEL CK 0355
Criminal Procedure Code, 1973 (CrPC) — Section 161, 309, 313Evidence Act, 1872 — Section 114
High Courts19 Sept 2014Dismissed
Yogender Pal Vs All India Blind Relief Society
Delhi High Court · (2015) 2 AD 414 : (2015) 215 DLT 360
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 4, Order 22 Rule 9(2), Order 6 Rule 17, 115Limitation Act, 1963 — Section 5
High Courts19 Sept 2014
Sandeep Vs State
Delhi High Court · (2015) 214 DLT 738
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302, 34, 406, 498AWild Life (Protection) Act, 1972 — Section 51
High Courts19 Sept 2014
Harpal Singh Vs Ashok Kumar
Delhi High Court · (2015) 1 AD 164 : (2015) 214 DLT 735
Civil Procedure Code, 1908 (CPC) — Section 47Delhi Land Reforms Act, 1954 — Section 185, 185(1)Specific Relief Act, 1963 — Section 6
High Courts19 Sept 2014
K. Satish Kumar Vs The State
Delhi High Court · (2014) 4 Crimes 415 : (2014) 3 JCC(NI) 187
Criminal Procedure Code, 1973 (CrPC) — Section 82Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Sept 2014Disposed Off
Praveen Agarwal Vs CBI
Delhi High Court · (2014) 09 DEL CK 0282
Criminal Procedure Code, 1973 (CrPC) — Section 313, 313(1)(a), 342, 437A, 446Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts19 Sept 2014Allowed
Sanjeev Kumar Vs State
Delhi High Court · (2014) 09 DEL CK 0250
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts19 Sept 2014
Rakesh Kumar Sharma Vs Bses Rajdhani Power Ltd.
Delhi High Court · (2014) 09 DEL CK 0224
High Courts19 Sept 2014
Ram Kumar Shastri Vs State
Delhi High Court · (2014) 09 DEL CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(B)(2), 9Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts19 Sept 2014
Union of India Vs Aurangzeb Choudhary
Delhi High Court · (2014) 09 DEL CK 0188
Constitution of India, 1950 — Article 12
High Courts19 Sept 2014
Rajiv Chanana Vs Dy. Director,Directorate of Enforcement
Delhi High Court · (2015) 316 ELT 422
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 307, 420Prevention of Money-Laundering Act, 2002 — Section 2(1), 25, 26, 3, 5