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Delhi High Court judgments, 2014

3,895 judgments · page 37 of 195

High Courts10 Nov 2014

Amit Vs State NCT of Delhi

Delhi High Court · (2014) 11 DEL CK 0062

Criminal Procedure Code, 1973 (CrPC) — Section 161, 215, 222, 313, 428Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 302, 306, 308, 325, 34
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High Courts10 Nov 2014

G.S. Chhabra Vs Union of India

Delhi High Court · (2014) 146 DRJ 562

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
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High Courts07 Nov 2014

Naveen Gupta Vs Santosh Gupta

Delhi High Court · (2014) 11 DEL CK 0225

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 1, Order 39 Rule 2
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High Courts07 Nov 2014

The Royal Bank of Scotland Group PLC Vs Sharekhan Limited

Delhi High Court · (2015) 216 DLT 197 : (2015) 61 PTC 573

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4, Order 39 Rule 5Companies Act, 1956 — Section 20, 22, 22(5)Trade Marks Act, 1999 — Section 10, 11(9)(i), 2(1)(m), 2(1)(zg), 2(m)
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High Courts07 Nov 2014

Kanwar Singh Saini Vs Mohd. Yusuf

Delhi High Court · (2014) 11 DEL CK 0193

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 7 Rule 10, 151Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
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High Courts07 Nov 2014

T. Muralidhar Vs PVR Murthy

Delhi High Court · (2015) 217 DLT 79

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 2(1), Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Specific Relief Act, 1963 — Section 10, 20, 20(2)
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High Courts07 Nov 2014

Krishan Chander Vs The State of Delhi

Delhi High Court · (2014) 11 DEL CK 0124

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
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