High Courts11 Nov 2014

Kamlesh Vs State

Delhi High Court · (2015) 1 JCC 10

Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 438Essential Commodities Act, 1955 — Section 10, 7
High Courts11 Nov 2014

UCO Bank Vs Union of India

Delhi High Court · (2014) 272 CTR 339 : (2014) 369 ITR 335 : (2015) 228 TAXMAN 141

Income Tax Act, 1961 — Section 131, 131(1A), 156, 190, 190(1)
High Courts11 Nov 2014

Madhavsinh Solanki Vs State

Delhi High Court · (2014) 146 DRJ 99

Constitution of India, 1950 — Article 26Criminal Procedure Code, 1973 (CrPC) — Section 188, 195, 195(1)(b)(i), 197, 340Penal Code, 1860 (IPC) — Section 120B, 161, 162, 163, 164
High Courts11 Nov 2014

Madan Lal Radhu Vs Atma Ram Properties (P) Ltd.

Delhi High Court · (2015) 1 AD 117 : (2015) 215 DLT 159 : (2015) 147 DRJ 198

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1)(j), 14(1)(k), 14(11)