High Courts10 Nov 2014
Praveen Vs The State
Delhi High Court · (2014) 11 DEL CK 0385
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(B)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 36 of 195
High Courts10 Nov 2014
RCK Developers (P) Ltd. Vs Union of India
Delhi High Court · (2014) 146 DRJ 571
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts10 Nov 2014
Tariq Khan Vs State
Delhi High Court · (2014) 11 DEL CK 0378
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 420, 506
High Courts10 Nov 2014
Rajeev Teotia Vs Union of India
Delhi High Court · (2014) 146 DRJ 372
Constitution of India, 1950 — Article 14, 226, 227
High Courts10 Nov 2014
Ajay Service Station Vs Dilbagh Singh
Delhi High Court · (2014) 11 DEL CK 0295
High Courts10 Nov 2014
Tarun Sehgal Vs State
Delhi High Court · (2014) 11 DEL CK 0294
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts10 Nov 2014
Ajeet Singh Katiyar Vs State
Delhi High Court · (2014) 11 DEL CK 0293
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 120B, 328, 34, 366, 376
High Courts10 Nov 2014
Sunil Vs State
Delhi High Court · (2014) 11 DEL CK 0292
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts10 Nov 2014
RSPL Health Private Limited Vs Deep Industry
Delhi High Court · (2015) 61 PTC 438
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Copyright Act, 1957 — Section 44Registration Act, 1908 — Section 48, 62(2), 68
High Courts10 Nov 2014
Shridhar Gupta Vs NDMC
Delhi High Court · AIR 2015 Delhi48 : (2014) 146 DRJ 365
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4(1), 7(3)
High Courts10 Nov 2014
Abhay Singh Yadav Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 217 DLT 695
Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 302, 304, 306, 307, 34
High Courts10 Nov 2014
Siemens Aktiengesellschaft Vs Siemens Solutions
Delhi High Court · (2015) 61 PTC 567
High Courts10 Nov 2014
Avinash EM Projects Pvt. Ltd. Vs Gail (India) Limited
Delhi High Court · (2015) 1 ARBLR 24
Arbitration and Conciliation Act, 1996 — Section 17, 9
High Courts10 Nov 2014
Union of India Vs Prem Pal Singh
Delhi High Court · (2014) 11 DEL CK 0179
Constitution of India, 1950 — Article 226
High Courts10 Nov 2014
Banyan Tree Holding (P) Limited Vs Jamshyad Sethna
Delhi High Court · (2015) 61 PTC 354
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts10 Nov 2014
Tanvir Vs State
Delhi High Court · (2015) 1 JCC 135
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Nov 2014
Inder Mohan Singh Vs Sube Singh
Delhi High Court · (2015) 215 DLT 168
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 12 Rule 6(1), Order 14 Rule 1, Order 15 Rule 1, Order 20 Rule 12Delhi Rent Control Act, 1958 — Section 50Evidence Act, 1872 — Section 114(f), 116, 91, 92
High Courts10 Nov 2014
Council of the Institute of Chartered Accountants of India Vs Tarun Goyal
Delhi High Court · (2015) 129 SCL 385
Chartered Accountants Act, 1949 — Section 21, 21(5), 21(6), 22
High Courts10 Nov 2014
Rattan Lal Raina Vs India Meteorological Department
Delhi High Court · (2014) 11 DEL CK 0063
Constitution of India, 1950 — Article 14, 19(1)(e), 21