High Courts07 Nov 2014
A. K. Banerji Vs State
Delhi High Court · (2014) 11 DEL CK 0029
Indian Medical Council Act, 1956 — Section 2(b), 2(j), 20A, 33Penal Code, 1860 (IPC) — Section 201, 304A, 338
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 38 of 195
High Courts07 Nov 2014Disposed off
Prem Nath Vs State
Delhi High Court · (2015) 6 AD 34
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 186 307 34
High Courts07 Nov 2014
Committed Logistics Pvt. Ltd. Vs Commissioner of Customs, ICD, TKD
Delhi High Court · (2015) 321 ELT 554
High Courts07 Nov 2014
Commissioner of Customs Vs A.V. Global Corporation Pvt. Ltd.
Delhi High Court · (2014) 11 DEL CK 0011
Customs Act, 1962 — Section 130
High Courts07 Nov 2014
Driving Skill Institute and Research (NGO) Vs Govt. of Nct of Delhi
Delhi High Court · (2014) 11 DEL CK 0009
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 11(2), 2(41), 28(2)(a)
High Courts05 Nov 2014
Star India Pvt. Ltd. and Others Vs Roy Ma and Others
Delhi High Court · (2014) 11 DEL CK 0351
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 149Copyright Act, 1957 — Section 37
High Courts05 Nov 2014
Poonam Chopra Vs Satish Chopra
Delhi High Court · (2014) 11 DEL CK 0315
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 39 Rule 1, Order 39 Rule 2, 151Companies Act, 1956 — Section 397, 398Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts05 Nov 2014
Jagdish Sagar Vs Bar Council of India
Delhi High Court · (2014) 11 DEL CK 0272
Advocates Act, 1961 — Section 30(ii)Constitution of India, 1950 — Article 226
High Courts05 Nov 2014
Geeta Kumar Vs Delhi Jal Board
Delhi High Court · (2015) 2 AD 727 : (2015) 216 DLT 414
Delhi Water Board Act, 1998 — Section 13, 13(2), 21
High Courts05 Nov 2014
Anil K. Aggarwal Vs Union of India
Delhi High Court · (2014) 146 DRJ 525
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 19, Order 18 Rule 4, Order 18 Rule 4(2), Order 26 Rule 21, Order 26 Rule 4AConstitution of India, 1950 — Article 226, 227Notaries Act, 1952 — Section 8, 8(1)(e), 9
High Courts05 Nov 2014
United India Insurance Co. Ltd. Vs Ishwar Lal
Delhi High Court · (2014) 11 DEL CK 0223
High Courts05 Nov 2014
Dinkar Kumar Vs Union of India
Delhi High Court · (2014) 146 DRJ 350
Advocates Act, 1961 — Section 38Armed Forces Tribunals Act, 2007 — Section 30, 31Companies Act, 2013 — Section 423
High Courts05 Nov 2014
Mukesh Meena Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 145 DRJ 638
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d), 13(2), 20, 7
High Courts05 Nov 2014
Pardeep Dev Vs State
Delhi High Court · (2014) 4 JCC 3031
Penal Code, 1860 (IPC) — Section 120B, 363, 364A
High Courts05 Nov 2014
Star India Pvt. Ltd. Vs Roy Ma
Delhi High Court · (2014) 11 DEL CK 0195
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 39 Rule 3, 149, 151Copyright Act, 1957 — Section 37
High Courts05 Nov 2014
Narcotics Control Bureau Vs Anju Tiwari
Delhi High Court · (2014) 146 DRJ 121 : (2015) 1 JCC 11
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 42, 67
High Courts05 Nov 2014
Advocate Manish Kumar Khanna Vs State
Delhi High Court · (2014) 11 DEL CK 0050
Constitution of India, 1950 — Article 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 309
High Courts05 Nov 2014
Islam Vs State NCT of Delhi
Delhi High Court · (2015) 5 AD 114
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 120B, 394, 397, 411
High Courts05 Nov 2014
Bayer Corporation Vs Union of India
Delhi High Court · (2014) 11 DEL CK 0033
Patents (Amendment) Act, 2002 — Section 44Patents Act, 1970 — Section 107A, 107A(a)
High Courts05 Nov 2014
Moradabad Toll Road Co. Ltd. Vs Assistant Commissioner of Income Tax
Delhi High Court · (2014) 272 CTR 209 : (2014) 369 ITR 403
Income Tax Act, 1922 — Section 10(5)Income Tax Act, 1961 — Section 143(2), 158BD, 28, 295, 32