High Courts05 Nov 2014
Bestochem Formulations (I) Limited Vs ALPS Pharmaceuticals (Pvt.) Ltd.
Delhi High Court · (2015) 61 PTC 85
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 39 of 195
High Courts03 Nov 2014
Ajay Kumar and Others Vs State
Delhi High Court · (2015) 217 DLT 574
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106, 6Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 34
High Courts03 Nov 2014
Gyano Devi Vs Kanchan Chopra
Delhi High Court · (2014) 11 DEL CK 0298
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(a), 14(2), 15(1), 39
High Courts03 Nov 2014
In Re: A.R. Co-Extruded Flims Private Limited
Delhi High Court · (2014) 11 DEL CK 0290
Companies Act, 1956 — Section 159(1), 235, 236, 237, 238
High Courts03 Nov 2014
In Re: Avalokiteshwar Valinv Limited
Delhi High Court · (2014) 11 DEL CK 0289
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts03 Nov 2014
BLB Ltd. Vs The Calcutta Stock Exchange
Delhi High Court · (2014) 11 DEL CK 0288
Arbitration and Conciliation Act, 1996 — Section 8, 9Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, Order 16 Rule 1, Order 43 Rule 1Securities and Exchange Board of India Act, 1992 — Section 11C
High Courts03 Nov 2014
Shashi Sahni Vs Union of India
Delhi High Court · (2014) 11 DEL CK 0287
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts03 Nov 2014
Prem Singh Dhingra Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 11 DEL CK 0286
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts03 Nov 2014
Sushil Thakran Vs The Chairman-cum-managing Director, Oriental Insurance Compnay Ltd.
Delhi High Court · (2014) 11 DEL CK 0285
High Courts03 Nov 2014
Sanjeev Kumar Vs Indian Oil Corporation Ltd.
Delhi High Court · (2014) 11 DEL CK 0244
High Courts03 Nov 2014
Ajay Kumar Vs State
Delhi High Court · (2014) 4 JCC 2976
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 106, 6Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 34
High Courts03 Nov 2014
Narender Singh Rawat Vs State
Delhi High Court · (2014) 11 DEL CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106
High Courts03 Nov 2014
Mukul Verma Vs Delhi SC/ST/OBC Minoritiesand Handicapped Financialand Development Corporation Ltd.
Delhi High Court · (2015) 214 DLT 491
High Courts03 Nov 2014
Sushil Kumar Gupta Vs Delhi Development Authority
Delhi High Court · (2014) 11 DEL CK 0172
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts03 Nov 2014
Mukesh Vs Union of India
Delhi High Court · (2015) 215 DLT 507 : (2014) 146 DRJ 117 : (2015) 3 SLJ 182
High Courts03 Nov 2014
Pratap Singh Vs State (Govt. of NCT) Delhi
Delhi High Court · (2014) 11 DEL CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 65Penal Code, 1860 (IPC) — Section 201, 302, 506
High Courts03 Nov 2014
Vipin Malik Vs The Institute of Chartered Accountants of India
Delhi High Court · (2015) 129 SCL 163
Constitution of India, 1950 — Article 21, 32
High Courts03 Nov 2014
Atul Goel Vs Central Bureau of Investigation
Delhi High Court · (2015) 1 JCC 166
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 482Penal Code, 1860 (IPC) — Section 109, 120B
High Courts03 Nov 2014
Pawan Garg Vs Somchai Chaisri Chawala
Delhi High Court · (2015) 1 JCC 151
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 500, 501