High Courts31 Oct 2014
Kutub Singh Vs Delhi Jal Board
Delhi High Court · (2014) 10 DEL CK 0037
Constitution of India, 1950 — Article 335
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 41 of 195
High Courts31 Oct 2014
Paminder Gujral Vs Vijay Kumar Paul
Delhi High Court · (2014) 10 DEL CK 0033
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 10, 151, 24Succession Act, 1925 — Section 213, 57(a)
High Courts31 Oct 2014
Bharat Singh Vs State (NCT of Delhi) State Vs Bharat Singh
Delhi High Court · (2015) 2 CCR 34 : (2015) 217 DLT 660 : (2015) 1 JCC 334 : (2014) 4 RCR(Criminal) 890
Penal Code, 1860 (IPC) — Section 302, 376(2)(f)
High Courts31 Oct 2014
Riyaz Khan Vs State (NCT of Delhi)
Delhi High Court · (2014) 10 DEL CK 0028
Penal Code, 1860 (IPC) — Section 302, 307, 34, 394, 397
High Courts31 Oct 2014
Vita Industries Vs The Govt. of NCT of Delhi
Delhi High Court · (2014) 10 DEL CK 0024
Constitution of India, 1950 — Article 226
High Courts31 Oct 2014
PCLIT Solutions Pvt. Ltd. Vs MTECH Solutions
Delhi High Court · (2014) 10 DEL CK 0009
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 35
High Courts31 Oct 2014
Veena Manghani Vs Subhash Arora
Delhi High Court · (2014) 146 DRJ 449
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 35Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 6 Rule 12Evidence Act, 1872 — Section 91, 92
High Courts31 Oct 2014
Prashun Jain Vs Commissioner of Cus. (Import and General)
Delhi High Court · (2015) 323 ELT 274
High Courts30 Oct 2014
Sanjay Singh Raghuvanshi Vs Union of India
Delhi High Court · (2014) 10 DEL CK 0169
Constitution of India, 1950 — Article 226
High Courts30 Oct 2014
Tobir Ahmed Vs State
Delhi High Court · (2014) 4 JCC 2992
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 34, 364A
High Courts30 Oct 2014
Ritu Gupta Vs Usha Dhand
Delhi High Court · (2014) 10 DEL CK 0142
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 151Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 34
High Courts30 Oct 2014
Ram Murat Vs Dynatech Controls (P) Ltd.
Delhi High Court · (2014) 10 DEL CK 0135
High Courts30 Oct 2014
Director of Income Tax (E) Vs Indo French Centre
Delhi High Court · (2015) 229 TAXMAN 311
Income Tax Act, 1961 — Section 11, 11(5), 13(1)(d), 164(2), 35(1)(ii)
High Courts30 Oct 2014
Khem Chand Ramesh Kumar Vs Vijay Mehra
Delhi High Court · (2015) 216 DLT 544 : (2014) 2 RCR(Rent) 546
Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 16, 17, 17(2)
High Courts30 Oct 2014
Jitender Kumar Vs State of Delhi Sachin Vs State Govt. of N.C.T. of Delhi
Delhi High Court · (2014) 10 DEL CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 164, 222, 313, 428Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 302, 304B, 306, 325, 335
High Courts30 Oct 2014
Baldev Singh Solanki Vs State
Delhi High Court · (2015) 1 JCC 376
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 154(3), 156(3), 197, 200Delhi Police Act, 1978 — Section 140
High Courts30 Oct 2014
Amitava Acharjee Vs Kulwant Singh The New India Assurance Co. Ltd. Vs Amitava Acharjee
Delhi High Court · (2014) 10 DEL CK 0032
High Courts30 Oct 2014
The New India Assurance Company Limited Vs Kumari
Delhi High Court · (2014) 10 DEL CK 0031
Motor Vehicles Act, 1988 — Section 149, 149(2), 170