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Delhi High Court judgments, 2014

3,895 judgments · page 34 of 195

High Courts12 Nov 2014

Jaganath Vs State

Delhi High Court · (2014) 11 DEL CK 0260

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
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High Courts12 Nov 2014

Kishan Lal Vs Provident Fund Inspector

Delhi High Court · (2015) 1 JCC 206

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(1A), 14(1B), 14A, 17, 6Penal Code, 1860 (IPC) — Section 405
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High Courts12 Nov 2014

Piyali Das Gupta Vs Shantanu Das Gupta

Delhi High Court · (2014) 11 DEL CK 0208

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Guardians and Wards Act, 1890 — Section 25, 7, 9Hindu Marriage Act, 1955 — Section 13(1)(iii)
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High Courts12 Nov 2014

Alankar Rajput Vs State

Delhi High Court · (2014) 11 DEL CK 0178

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 341
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High Courts12 Nov 2014

Attar Singh Vs State

Delhi High Court · (2015) 6 AD 281 : (2015) 1 JCC 13

Criminal Procedure Code, 1973 (CrPC) — Section 161, 438, 439Penal Code, 1860 (IPC) — Section 302, 34
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High Courts12 Nov 2014

Sanjay Pandey Vs Central Board of Direct Taxes

Delhi High Court · (2014) 146 DRJ 391 : (2015) 229 TAXMAN 323

Constitution of India, 1950 — Article 196, 226, 323(A), 323(b)Contract Labour (Regulation and Abolition) Act, 1970 — Section 1(4), 24Criminal Procedure Code, 1973 (CrPC) — Section 482
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High Courts12 Nov 2014

Kuldeep Singh Vs State

Delhi High Court · (2014) 11 DEL CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 420, 468, 471
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High Courts12 Nov 2014

Mohit Bansal Vs State N.C.T. of Delhi

Delhi High Court · (2014) 11 DEL CK 0058

Criminal Procedure Code, 1973 (CrPC) — Section 222, 362, 482Penal Code, 1860 (IPC) — Section 304I, 326, 34, 354, 376Probation of Offenders Act, 1958 — Section 4, 6
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High Courts12 Nov 2014

H.B. Chaturvedi Vs State

Delhi High Court · (2015) 1 AD 167 : (2015) 214 DLT 779 : (2014) 4 JCC 2955

Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Penal Code, 1860 (IPC) — Section 120B, 406, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
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High Courts11 Nov 2014

Sumit Kumar Vs State (NCT) of Delhi

Delhi High Court · (2014) 11 DEL CK 0386

Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Penal Code, 1860 (IPC) — Section 307, 34, 406, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12
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High Courts11 Nov 2014

Anil Kumar Vs State

Delhi High Court · (2014) 11 DEL CK 0377

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13(1)(ia), 13B(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
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