High Courts14 Nov 2014
Sanraj Farms Private Limited Vs Government of NCT of Delhi
Delhi High Court · (2014) 11 DEL CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 133Delhi Land Reforms Act, 1954 — Section 81
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 32 of 195
High Courts14 Nov 2014
Anil Vs State
Delhi High Court · (2014) 11 DEL CK 0222
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 304II
High Courts14 Nov 2014
Rishi Vs State of N.C.T. of Delhi
Delhi High Court · (2014) 146 DRJ 637
Penal Code, 1860 (IPC) — Section 141, 146, 147, 148, 149Probation of Offenders Act, 1958 — Section 11(2), 4, 4(2)
High Courts14 Nov 2014
Maja Health Care Division Vs Trance International
Delhi High Court · (2015) 62 PTC 515
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 28Trade Marks Act, 1999 — Section 12(3), 20, 21, 57(4)
High Courts14 Nov 2014
Ravinder Kumar Sharma Vs State
Delhi High Court · (2014) 11 DEL CK 0116
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 10, 11, 13, 13(1)(d), 13(2)
High Courts14 Nov 2014
Luminous Power Technology P. Ltd. Vs Amit Kumar Verma
Delhi High Court · (2015) 1 CCR 93 : (2015) 216 DLT 194 : (2015) 1 JCC 77
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 251, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 145(2)
High Courts14 Nov 2014
Kartar Singh Vs State (NCT of Delhi)
Delhi High Court · (2015) 1 JCC 16 : (2014) 4 JCC 3059
Criminal Procedure Code, 1973 (CrPC) — Section 122, 374(2), 427, 427(1), 428Penal Code, 1860 (IPC) — Section 120B, 366A, 368, 372
High Courts14 Nov 2014
P.J. Pothen Vs Sanghamitra (CGHS) Society
Delhi High Court · (2014) 11 DEL CK 0067
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Succession Act, 1925 — Section 371, 372
High Courts14 Nov 2014
Alka Vs Ashok Kumar
Delhi High Court · (2014) 11 DEL CK 0066
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14, 151Hindu Marriage Act, 1955 — Section 24
High Courts14 Nov 2014
Idrish Vs State NCT of Delhi
Delhi High Court · (2015) 2 AD 550 : (2015) 1 JCC 187
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162(2), 428Evidence Act, 1872 — Section 32, 32(1), 6Penal Code, 1860 (IPC) — Section 304, 324, 326, 34, 356
High Courts14 Nov 2014
Texcel Infotech (P) Ltd. Vs State of NCT
Delhi High Court · (2015) 1 Crimes 712 : (2015) 1 JCC 79
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts14 Nov 2014
Dow International Technology Corporation Vs Elixir Trading Pvt. Ltd.
Delhi High Court · (2014) 11 DEL CK 0016
High Courts14 Nov 2014
Commissioner of Income Tax Delhi (Central)-III Vs Hari Chand Shri Gopal
Delhi High Court · (2014) 11 DEL CK 0003
Income Tax Act, 1961 — Section 132, 153C, 37(1), 40A(2), 80IB
High Courts13 Nov 2014Dismissed
Amar Photo Studio Vs Niranjan Das Arora
Delhi High Court · (2015) 1 RCR(Rent) 439
Delhi Rent Control Act, 1958 - Section 14(1)(e), 14(7), 25-B, 25B(8)
High Courts13 Nov 2014
Delhi Power Supply Company Ltd. (Dt. Ltd.) Vs Hindustan Vidyut Products Limited
Delhi High Court · (2015) 3 AD 168 : (2015) 216 DLT 181
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 37 Rule 1, Order 37 Rule 37, Order 37 Rule 4
High Courts13 Nov 2014
Oriental Insurance Co. Ltd. Vs Sunita and Others
Delhi High Court · (2014) 11 DEL CK 0356
High Courts13 Nov 2014
Ashok Kumar Vs Vice Chancellor, Rasthriya Sanskrit Sansthan
Delhi High Court · (2015) 5 AD 47 : (2014) 146 DRJ 318
Constitution of India, 1950 — Article 12, 14, 16, 21, 309
High Courts13 Nov 2014
Nepal Singh Vs N.C.E.R.T.
Delhi High Court · (2014) 11 DEL CK 0279
Administrative Tribunals Act, 1985 — Section 29
High Courts13 Nov 2014
Dharam Chand Vs Chairman, NDMC
Delhi High Court · (2014) 11 DEL CK 0252
Constitution of India, 1950 — Article 14, 19(1)(g), 19(1)(g), 19(6), 21