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Delhi High Court judgments, 2014

3,895 judgments · page 31 of 195

High Courts17 Nov 2014

Aita Ram Vs Hindustan Times Ltd.

Delhi High Court · (2015) 216 DLT 613 : (2014) 146 DRJ 46

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 41, 43, 43AIndustrial Disputes Act, 1947 — Section 10, 11, 11A, 17, 18(1)
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High Courts17 Nov 2014

Kanchan Kapoor Vs Sarwan Kumar

Delhi High Court · (2015) 3 AD 109 : (2015) 216 DLT 136 : (2015) 1 RCR(Rent) 469

Civil Procedure Code, 1908 (CPC) — Section 11Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 2(e), 25B(8), 50Evidence Act, 1872 — Section 116
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High Courts17 Nov 2014

State Vs Bunty Vicky Vs State

Delhi High Court · (2014) 11 DEL CK 0052

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 143, 148, 149, 300, 302
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High Courts17 Nov 2014

Santoshi Vs Union of India

Delhi High Court · (2014) 11 DEL CK 0041

Railways Act, 1989 — Section 123(c), 123(c)(2), 124A, 124A, 124A(b)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3
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High Courts17 Nov 2014

Manjeet Singh Vs State

Delhi High Court · (2014) 11 DEL CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
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High Courts14 Nov 2014

Vijay and Others Vs State

Delhi High Court · (2015) 1 JCC 152

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 308, 323, 34
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High Courts14 Nov 2014

Kamal Kishore Vs The State

Delhi High Court · (2015) 1 AD 182 : (2015) 217 DLT 113

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
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High Courts14 Nov 2014

Mukesh Vs State (NCT of Delhi)

Delhi High Court · (2014) 11 DEL CK 0257

Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 427(1), 428, 482Penal Code, 1860 (IPC) — Section 120B, 366A, 368, 372
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