COURT ARCHIVE

Delhi High Court judgments, 2014

3,895 judgments · page 29 of 195

High Courts19 Nov 2014

Shabban Vs C.B.I./ABC

Delhi High Court · (2014) 146 DRJ 653

Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 120B, 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 13(2)(d)

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High Courts19 Nov 2014

Dilawar Mir Vs Central Bureau of Investigation

Delhi High Court · (2014) 11 DEL CK 0059

Companies Act, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 389(3)Penal Code, 1860 (IPC) — Section 120B

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High Courts19 Nov 2014

Airports Authority of India Vs Jagson Airlines Ltd.

Delhi High Court · (2014) 11 DEL CK 0044

Arbitration Act, 1940 — Section 28, 30, 33Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227

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High Courts19 Nov 2014

Sanjay Gupta Vs Rajiv Gupta

Delhi High Court · (2014) 11 DEL CK 0028

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

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High Courts19 Nov 2014

Rajnish Kumar Vs Guru Gobind Singh Indraprastha University

Delhi High Court · (2014) 11 DEL CK 0018

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High Courts18 Nov 2014

Lalit Balhara and Others Vs State

Delhi High Court · (2015) 1 JCC 156

Criminal Procedure Code, 1973 (CrPC) — Section 389, 482

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High Courts18 Nov 2014

Rajpal and Others Vs Jaipal and Others

Delhi High Court · (2014) 11 DEL CK 0363

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Specific Relief Act, 1963 — Section 10, 12, 14, 18(1), 3(1)

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High Courts18 Nov 2014

Surinder Kaur Vs State NCT of Delhi

Delhi High Court · (2015) 1 JCC 157

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 403, 406, 420

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High Courts18 Nov 2014

Commissioner of Income Tax-IV Vs Delhi Race Club (1940) Ltd.

Delhi High Court · (2015) 273 CTR 503 : (2015) 228 TAXMAN 185

Copyright Act, 1957 — Section 13, 14, 2(dd), 2(ff), 2(y)Income Tax Act, 1922 — Section 46(7)(iv)Income Tax Act, 1961 — Section 194J, 2(dd), 2(ff), 260A, 40

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High Courts18 Nov 2014

Laxman Singh Vs Union of India

Delhi High Court · (2014) 11 DEL CK 0341

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High Courts18 Nov 2014

Nirmala Handa Vs Krishna Kaura

Delhi High Court · (2015) 217 DLT 140

Evidence Act, 1872 — Section 45, 47, 67, 68Succession Act, 1925 — Section 59, 63

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High Courts18 Nov 2014

Ravindra Kumar Verma Vs BPTP Ltd.

Delhi High Court · (2015) 147 DRJ 175

Arbitration and Conciliation Act, 1996 — Section 11, 20, 77, 8Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 14

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High Courts18 Nov 2014

The Commissioner of Income Tax Vs JDS Apparels Private Limited

Delhi High Court · (2015) 273 CTR 1 : (2015) 216 DLT 173 : (2015) 370 ITR 454

Income Tax Act, 1961 — Section 133A, 143(3), 194D, 194H, 260ASecurities Contracts (Regulation) Act, 1956 — Section 2

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High Courts18 Nov 2014

Varun Srivastava Vs State

Delhi High Court · (2015) 6 AD 279 : (2015) 1 JCC 7

Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 251Penal Code, 1860 (IPC) — Section 186, 308, 332, 34, 353

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High Courts18 Nov 2014

National Heart Institute Vs Government of National Capital Territory of Delhi (Lobour)

Delhi High Court · (2015) 147 DRJ 218 : (2015) 1 LLJ 328

Civil Procedure Code, 1908 (CPC) — Section 151Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 10(1)(d), 10(2A), 11(1)

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High Courts18 Nov 2014

Subhash Vs The State Govt. of NCT Delhi

Delhi High Court · (2014) 11 DEL CK 0238

Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Hindu Marriage Act, 1955 — Section 13(B)(2)Penal Code, 1860 (IPC) — Section 307, 406, 498A

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High Courts18 Nov 2014