High Courts18 Nov 2014
In Re. H.H. Auto Private Limited
Delhi High Court · (2014) 11 DEL CK 0094
Companies Act, 1956 — Section 235, 236, 237, 238, 239
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 30 of 195
High Courts18 Nov 2014
Ram Mohan Gupta Vs State
Delhi High Court · (2014) 11 DEL CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 307, 409, 420
High Courts18 Nov 2014
Puran Chand Khandelwal Vs Kewal
Delhi High Court · (2015) 1 AD 243
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 99, Order 41 Rule 24, 115Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 25
High Courts18 Nov 2014
Traffic Media (India) Vs Delhi Metro Rail Corporation
Delhi High Court · (2014) 11 DEL CK 0027
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 9
High Courts18 Nov 2014
Director of Income Tax Vs Indraprastha Cancer Society
Delhi High Court · (2014) 11 DEL CK 0014
Income Tax Act, 1961 — Section 11, 11, 11(1), 11(3), 11(6)
High Courts17 Nov 2014
The Oriental Insurance Co. Ltd. Vs Bhagwat Singh and Others
Delhi High Court · (2014) 11 DEL CK 0399
High Courts17 Nov 2014
Magnum Builders & Developers Vs Union of India
Delhi High Court · (2014) 11 DEL CK 0397
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Limitation Act, 1963 — Section 5
High Courts17 Nov 2014
Jagpal Singh Chaney Vs CBI
Delhi High Court · (2015) 1 JCC 11
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts17 Nov 2014
Vinod Kumar Vs Sarwan Kumar Sharma
Delhi High Court · (2014) 11 DEL CK 0388
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts17 Nov 2014
Tunday Kababi Pvt. Ltd. Vs Avadh Food Point
Delhi High Court · (2014) 146 DRJ 269 : (2015) 61 PTC 533
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts17 Nov 2014
United India Insurance Co. Ltd. and Others Vs Umar Mohd and Others
Delhi High Court · (2014) 11 DEL CK 0368
Civil Procedure Code, 1908 (CPC) — Section 152Penal Code, 1860 (IPC) — Section 336
High Courts17 Nov 2014
Calderys India Refractries Ltd. Vs A2Z Powercom Ltd.
Delhi High Court · (2014) 11 DEL CK 0358
Arbitration and Conciliation Act, 1996 — Section 11, 11(12)(b), 11(6), 2, 2(1)(e)Contract Act, 1872 — Section 23, 28
High Courts17 Nov 2014
Parag Jain Vs Rajni Jain and Others
Delhi High Court · (2014) 11 DEL CK 0357
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), Order 7 Rule 14, Order 7 Rule 14(1)
High Courts17 Nov 2014
Mushahid Raza Vs Govt. of National Capital Territory of Delhi
Delhi High Court · (2014) 11 DEL CK 0319
Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 307, 406, 498A
High Courts17 Nov 2014
Dharambir Sharma Vs State
Delhi High Court · (2015) 1 AD 331 : (2015) 1 JCC 201
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts17 Nov 2014
Lufthansa German Airlines Vs Sudhin Sarkar
Delhi High Court · (2015) 147 DRJ 227
Constitution of India, 1950 — Article 226, 227, 311Delhi Shops and Establishments Act, 1954 — Section 30Industrial Disputes Act, 1947 — Section 10, 2(oo), 2(s), 25B, 25F
High Courts17 Nov 2014
Jagdish P. Khanna Vs Lt. Governor
Delhi High Court · (2014) 146 DRJ 564
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts17 Nov 2014
Mam Chand Vs Sat Narain Gupta
Delhi High Court · (2014) 11 DEL CK 0243
Civil Procedure Code, 1908 (CPC) — Section 11Slum Areas (Improvement and Clearance) Act, 1956 — Section 19, 19(4)
High Courts17 Nov 2014
National Highways Authority of India Vs Prakash Atlanta JV
Delhi High Court · (2014) 4 ARBLR 512 : (2015) 216 DLT 326 : (2014) 146 DRJ 82
Arbitration and Conciliation Act, 1996 — Section 31, 31(7), 34Central Excises and Salt Act, 1944 — Section 11ACivil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts17 Nov 2014
Kamlesh Kumari Vs Matram
Delhi High Court · (2014) 11 DEL CK 0241
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(1), Order 37 Rule 4, 151