High Courts13 Nov 2014
Sumitra Devi Vs Satpal Gugnani
Delhi High Court · (2014) 11 DEL CK 0249
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102, 11Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 33 of 195
High Courts13 Nov 2014
Arvind Singhal Vs Leela Ram
Delhi High Court · (2014) 11 DEL CK 0224
Income Tax Act, 1961 — Section 16(i)
High Courts13 Nov 2014
Santosh Singh Vs UOI
Delhi High Court · (2014) 146 DRJ 682
Land Acquisition Act, 1894 — Section 11, 15, 17(1), 19, 19(6)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 114, 24, 24(1), 24(2)
High Courts13 Nov 2014
UOI Vs Mukul Gaur
Delhi High Court · (2014) 11 DEL CK 0158
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 123(c), 123(c)(2), 124A
High Courts13 Nov 2014
State Vs Rahdey Shyam
Delhi High Court · (2014) 11 DEL CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 378(3)Penal Code, 1860 (IPC) — Section 363, 366, 375, 376
High Courts13 Nov 2014
Nitin Sethi Vs Rajiv Mehta
Delhi High Court · (2014) 11 DEL CK 0095
Arbitration and Conciliation Act, 1996 — Section 11, 7, 8
High Courts13 Nov 2014
Isaf Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 11 DEL CK 0077
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 328, 34, 354, 380, 411
High Courts13 Nov 2014
Naresh Kharab Vs State
Delhi High Court · (2014) 4 JCC 2871
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 200, 340Penal Code, 1860 (IPC) — Section 120B, 34, 406, 409, 420
High Courts13 Nov 2014
Utkal Galvanizers Ltd. Vs Power Grid Corporation of India Ltd.
Delhi High Court · (2015) 1 ARBLR 80
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 4
High Courts13 Nov 2014
Delhi Inframart Pvt. Ltd. Vs N.K. Singhal
Delhi High Court · (2014) 4 ARBLR 486 : (2014) 146 DRJ 340
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 12, 13, 17
High Courts13 Nov 2014
National Insurance Co. Ltd. Vs Sunil Kumar
Delhi High Court · (2014) 11 DEL CK 0043
High Courts13 Nov 2014
Union of India Vs Mahender Singh
Delhi High Court · (2014) 11 DEL CK 0006
Constitution of India, 1950 — Article 309
High Courts13 Nov 2014
D.G., I.C.M.R. Vs R.C. Verma
Delhi High Court · (2014) 11 DEL CK 0004
Constitution of India, 1950 — Article 226
High Courts12 Nov 2014
Prakash Kaur Chadha Vs Sudesh Mehta
Delhi High Court · (2015) 1 RCR(Rent) 643
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(b)
High Courts12 Nov 2014
Prabha Goel Vs Nirmal Kumari Jain
Delhi High Court · (2014) 11 DEL CK 0300
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts12 Nov 2014
Beant Singh Vs Compack Enterprises India (P) Ltd.
Delhi High Court · (2014) 11 DEL CK 0299
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 7Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106, 53A, 53A
High Courts12 Nov 2014
Shanti Devi Vs Parvinder
Delhi High Court · (2014) 11 DEL CK 0297
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5Partition Act, 1893 — Section 4
High Courts12 Nov 2014
Telefonaktiebolaget LM Ericsson (Publ.) Vs Mercury Electronics
Delhi High Court · (2015) 61 PTC 351
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts12 Nov 2014
Sunil Kumar Sharma Vs Union of India
Delhi High Court · (2014) 11 DEL CK 0263
Constitution of India, 1950 — Article 226