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Delhi High Court judgments, 2014

3,895 judgments · page 22 of 195

High Courts27 Nov 2014

Firoz Khan Vs The State (NCT of Delhi)

Delhi High Court · (2015) 1 AD 351 : (2014) 146 DRJ 501 : (2014) 4 JCC 3038

Criminal Procedure Code, 1973 (CrPC) — Section 313, 41(1)(d), 437APenal Code, 1860 (IPC) — Section 34, 392, 397, 458
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High Courts27 Nov 2014

Pawan Kumar Aggarwal Vs Income Tax Officer

Delhi High Court · (2015) 275 CTR 166 : (2015) 373 ITR 301 : (2015) 234 TAXMAN 144

Gift Tax Act, 1958 — Section 5, 5(1), 5(1)(ii)(b), 5(1)(iid)Income Tax Act, 1961 — Section 115C, 2, 260A, 64(1A), 68, 68
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High Courts27 Nov 2014

Union of India Vs Sat Pal

Delhi High Court · (2014) 11 DEL CK 0150

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 151Land Acquisition Act, 1894 — Section 4
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High Courts26 Nov 2014

Amit Bhagat Vs Govt of NCT of Delhi

Delhi High Court · (2015) 147 DRJ 82

Constitution of India, 1950 — Article 14, 15(1), 19(1)(d), 21, 226Hindu Marriage Act, 1955 — Section 11, 17Motor Vehicles Act, 1988 — Section 129, 138, 138(2)(i), 212, 212(1)
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High Courts26 Nov 2014

Suraj Seth Vs Ruchika Abbi

Delhi High Court · (2015) 147 DRJ 302

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11Family Courts Act, 1984 — Section 7
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