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Delhi High Court judgments, 2014

3,895 judgments · page 21 of 195

High Courts28 Nov 2014

Mamta Rani Vs Sudhir Sharma

Delhi High Court · (2015) 4 AD 634 : (2015) 217 DLT 51 : (2015) 1 DMC 300 : (2015) 179 PLR 4

Hindu Marriage Act, 1955 — Section 12(1)(b), 12(1)(c), 5(ii)
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High Courts28 Nov 2014

Mukesh Kumar Vs Aggarwal Papers

Delhi High Court · (2014) 11 DEL CK 0334

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 10(2)Delhi Rent Control Act, 1958 — Section 14, 14(1)(a), 14(1)(e), 14A, 14B
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High Courts28 Nov 2014

Rajesh Sharma Vs State

Delhi High Court · (2014) 11 DEL CK 0237

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 122, 375, 376, 399, 511
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High Courts28 Nov 2014

Narcotics Control Bureau Vs Chen Ching Sung

Delhi High Court · (2015) 1 AD 47 : (2015) 216 DLT 145

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 35Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 22(c), 23, 23(c), 35
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High Courts28 Nov 2014

Harish Relan Vs Kaushal Kumari Relan

Delhi High Court · (2015) 3 AD 414 : (2015) 216 DLT 299

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, Order 6 Rule 17, Order 7 Rule 11, 151Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 4
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