High Courts26 Nov 2014
State Vs Sonu Kumar Yadav
Delhi High Court · (2014) 11 DEL CK 0236
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 354A, 363Protection of Children From Sexual Offences Act, 2012 — Section 8
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 23 of 195
High Courts26 Nov 2014
Deepak Vs The State (Govt. of NCT of Delhi)
Delhi High Court · (2015) 1 AD 145
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 302, 304, 307, 34
High Courts26 Nov 2014
Deepak Kumar Vs IFFCO Tokio General Insurance Co. Ltd.
Delhi High Court · (2014) 11 DEL CK 0215
High Courts26 Nov 2014
Jitender Kumar Pahwa Vs Usha Kiran Pahwa
Delhi High Court · (2014) 11 DEL CK 0212
Hindu Marriage Act, 1955 — Section 9
High Courts26 Nov 2014
Kusum Rani Vs Uma Vati
Delhi High Court · (2014) 11 DEL CK 0205
Delhi Rent Control Act, 1958 — Section 13, 14(1)(e)
High Courts26 Nov 2014
Jasmeet Kaur Talwar Vs Gurjit Singh Talwar
Delhi High Court · (2015) 2 AD 263 : (2015) 215 DLT 371 : (2015) 1 DMC 11 : (2014) 146 DRJ 309 : (2015) 4 RCR(Civil) 186
Civil Procedure Code, 1908 (CPC) — Section 151Dowry Prohibition Act, 1961 — Section 2, 3, 4Hindu Adoptions and Maintenance Act, 1956 — Section 20, 20(3), 3, 3(b)
High Courts26 Nov 2014
Commissioner of Income Tax Vs Manju Finance Corporation
Delhi High Court · (2014) 11 DEL CK 0111
Income Tax Act, 1961 — Section 127, 132, 132(1), 132A, 142(2)
High Courts26 Nov 2014
Commissioner of Income Tax Circle-II Vs Ankit Garments Manufacturing Co.
Delhi High Court · (2014) 11 DEL CK 0026
Income Tax Act, 1961 — Section 132, 142(1), 143(3), 260A, 263
High Courts25 Nov 2014Dismissed
Asim Chowdhury Vs Swagatam Tours and Travels (P) Ltd.
Delhi High Court · (2015) 1 AD 361
High Courts25 Nov 2014
J.K. Jain Vs Govt. of NCT of Delhi
Delhi High Court · (2015) 3 AD 78 : (2015) 216 DLT 59
High Courts25 Nov 2014
Mukand Swarup Vs Manisha Swarup
Delhi High Court · (2014) 11 DEL CK 0390
Guardians and Wards Act, 1890 — Section 17, 25Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts25 Nov 2014
Suraj Bajaj Vs Swadesh Kumar Gupta
Delhi High Court · (2015) 215 DLT 201
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B(8)
High Courts25 Nov 2014
Mahendra Kumar Sharma Vs Sunita Sharma
Delhi High Court · (2015) 217 DLT 54 : (2015) 1 DMC 325
High Courts25 Nov 2014
J.D. Bansal Vs State
Delhi High Court · (2014) 4 JCC 3023
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 420, 471
High Courts25 Nov 2014
New India Assurance Co. Ltd. Vs Jasvinder Singh and Others
Delhi High Court · (2015) 1 ACC 41
High Courts25 Nov 2014
Delhi Transport Corporation Vs Ram Kumar
Delhi High Court · (2014) 11 DEL CK 0337
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts25 Nov 2014
Shailendra Swarup Vs Special Director
Delhi High Court · (2014) 11 DEL CK 0324
Foreign Exchange Regulation Act, 1973 — Section 18(2), 18(3), 68, 68(1)