High Courts25 Nov 2014

Hari Prakash Gulia Vs State

Delhi High Court · (2015) 1 AD 249

Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 482Delhi Police Act, 1978 — Section 100, 140Penal Code, 1860 (IPC) — Section 167, 200, 323, 34, 340
High Courts25 Nov 2014

Sakshi Rawal Vs Pankaj Rawal

Delhi High Court · (2015) 216 DLT 630 : (2015) 1 DMC 465

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20, 24Hindu Marriage Act, 1955 — Section 24
High Courts25 Nov 2014

Abid Vs Kausar Parveen

Delhi High Court · (2015) 1 RCR(Rent) 522

Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(2), 15(1), 26, 26(2)
High Courts25 Nov 2014

Manoj Vs State

Delhi High Court · (2014) 11 DEL CK 0113

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 342, 376, 451, 452
High Courts25 Nov 2014

DTC Vs Rattan Lal

Delhi High Court · (2014) 11 DEL CK 0012

Delhi Road Transport Laws (Amendment) Act, 1971 — Section 4(e)
High Courts25 Nov 2014

Steel Authority of India Ltd. Vs State

Delhi High Court · (2015) 3 AD 103 : (2015) 1 BC 476 : (2015) 216 DLT 73 : (2014) 146 DRJ 645 : (2015) 1 JCC 82 : (2016) 1 RCR(Criminal) 19

Companies Act, 1956 — Section 194Criminal Procedure Code, 1973 (CrPC) — Section 251, 296(2), 311, 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139, 141
High Courts24 Nov 2014

Abhinav Seth Vs State

Delhi High Court · (2014) 11 DEL CK 0387

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A