High Courts24 Nov 2014
Shri Iresh Duggal Vs Virender Kumar Seth
Delhi High Court · (2014) 11 DEL CK 0157
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 26 of 195
High Courts24 Nov 2014
Ashok Kumar Mehta Vs Union of India
Delhi High Court · (2014) 11 DEL CK 0152
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 19(7), 24, 24(2)
High Courts24 Nov 2014
Karamjit Kaur Vs Govt. of NCT of Delhi
Delhi High Court · (2014) 11 DEL CK 0141
Delhi Land Reforms Act, 1954 — Section 81Delhi Municipal Corporation Act, 1957 — Section 507Land Acquisition Act, 1894 — Section 11
High Courts24 Nov 2014
Ishwar Dayal Kansal Vs Motion Pictures Association
Delhi High Court · (2014) 11 DEL CK 0136
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Limitation Act, 1963 — Section 18(1)
High Courts24 Nov 2014
In Re: India Insulator Ltd.
Delhi High Court · (2014) 11 DEL CK 0133
Companies Act, 1956 — Section 481
High Courts24 Nov 2014
ICICI Lombard General Insurance Co. Ltd. Vs Dijo Davis
Delhi High Court · (2014) 11 DEL CK 0123
High Courts24 Nov 2014
IHHR Hospitality (Andhra) Pvt. Ltd. Vs Seema Swami
Delhi High Court · (2014) 11 DEL CK 0101
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 38 Rule 5, Order 39 Rule 2A, Order 6 Rule 17, 151
High Courts24 Nov 2014
Shikha Vashishth Vs Ranjana Taneja
Delhi High Court · (2014) 11 DEL CK 0100
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts24 Nov 2014
Sanjay Vs State
Delhi High Court · (2015) 3 AD 465
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 300, 302
High Courts24 Nov 2014
Sheshbir Vs State
Delhi High Court · (2015) 1 JCC 196
Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364
High Courts24 Nov 2014
Sunil Gupta Vs Vijay Sharma
Delhi High Court · (2015) 2 AD 331
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 91, Order 21 Rule 92, Order 8 Rule 1
High Courts24 Nov 2014
Ajit Singh Chawla Vs Rajinder Parshad Arora
Delhi High Court · (2014) 11 DEL CK 0038
Civil Procedure Code, 1908 (CPC) — Section 11Delhi Rent Control Act, 1958 — Section 14(1), 25B(9), 43, 50
High Courts21 Nov 2014
Narender Pal Singh Vs Director of Education
Delhi High Court · (2014) 11 DEL CK 0393
Constitution of India, 1950 — Article 226
High Courts21 Nov 2014
Kapil Kumar Ahluwalia Vs Sunita Devi
Delhi High Court · (2014) 11 DEL CK 0335
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts21 Nov 2014
Commissioner of Income Tax Vs Valvoline Cummins Ltd.
Delhi High Court · (2014) 11 DEL CK 0323
Income Tax Act, 1961 — Section 143(2), 143(3), 147, 148, 260A
High Courts21 Nov 2014
Jnardhan Gupta Vs State State Vs Jnardhan Gupta
Delhi High Court · (2014) 11 DEL CK 0275
High Courts21 Nov 2014
Naved Yar Khan Vs State of NCT of Delhi
Delhi High Court · (2014) 11 DEL CK 0259
Criminal Procedure Code, 1973 (CrPC) — Section 258, 397, 482Delhi Police Act, 1978 — Section 112, 28
High Courts21 Nov 2014
Purshottam Dass Vs Jagmohan Gola
Delhi High Court · (2014) 11 DEL CK 0230
Delhi Rent Control Act, 1958 — Section 14, 14(1)(e), 14(1)(e), 14(6), 2(e)