High Courts01 Dec 2014
Hardeep Singh Vs Baldev Singh
Delhi High Court · (2014) 12 DEL CK 0257
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Court Fees Act, 1870 — Section 7(iv)(b)Suits Valuation Act, 1887 — Section 9
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 20 of 195
High Courts01 Dec 2014
Pradeep Vs State
Delhi High Court · (2014) 12 DEL CK 0227
Evidence Act, 1872 — Section 65B, 8Penal Code, 1860 (IPC) — Section 161, 201, 302, 34, 364
High Courts01 Dec 2014
Commissioner of Income Vs NG Technologies Ltd.
Delhi High Court · (2015) 281 CTR 550 : (2015) 370 ITR 7
Income Tax Act, 1961 — Section 139(5), 142(1), 143(2), 260A, 271(1)(c)
High Courts01 Dec 2014
Babu Vs State
Delhi High Court · (2015) 5 AD 61 : (2015) 216 DLT 390
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313
High Courts01 Dec 2014
Mukesh Kumar Vs Union of India
Delhi High Court · (2015) 3 AD 134 : AIR 2015 Delhi72 : (2015) 216 DLT 335 : (2015) 147 DRJ 684
Public Provident Fund Act, 1968 — Section 11, 11(1), 3, 3(1), 3(2)
High Courts01 Dec 2014
Veera Sarin Vs UOI
Delhi High Court · (2015) 1 AD 205 : (2015) 1 CCR 1 : (2015) 216 DLT 1
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 11(1), 11(1)(b), 12A, 12AConstitution of India, 1950 — Article 14, 21, 22, 226, 352General Clauses Act, 1897 — Section 21
High Courts01 Dec 2014
Mukesh Kumar Vs State
Delhi High Court · (2014) 12 DEL CK 0195
Penal Code, 1860 (IPC) — Section 302, 304
High Courts01 Dec 2014
Real Image Media Technologies Pvt. Ltd. Vs DLF Utilities Ltd.
Delhi High Court · (2015) 1 ARBLR 218
Arbitration and Conciliation Act, 1996 — Section 11(6), 9
High Courts01 Dec 2014
Goldkist Mobile Academy Pvt. Ltd. Vs Jammu and Kashmir Bank
Delhi High Court · (2015) 3 AD 53 : (2015) 1 BC 376 : (2015) 216 DLT 425 : (2014) 146 DRJ 619
Civil Procedure Code, 1908 (CPC) — Section 65Constitution of India, 1950 — Article 226, 227Registration Act, 1908 — Section 17
High Courts01 Dec 2014
Rajesh Agarwal Vs Union of India
Delhi High Court · (2015) 1 AD 58 : (2015) 220 DLT 52
High Courts01 Dec 2014
Mahavir Singh Vs Delhi Development Authority
Delhi High Court · (2014) 12 DEL CK 0162
High Courts01 Dec 2014
Indian Airlines Vs Angelique International Limited
Delhi High Court · (2015) 4 AD 372 : (2015) 217 DLT 228
Carriage by Air Act, 1972 — Section 2(1), 2(2), 3(1), 4(1)Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts01 Dec 2014
Atul Berry Vs TATA Teleservices Ltd.
Delhi High Court · (2014) 12 DEL CK 0097
Arbitration and Conciliation Act, 1996 — Section 11(6)Delhi Municipal Corporation Act, 1957 — Section 343, 344
High Courts01 Dec 2014
Manjeet Katariya Vs Staff Selection Commission
Delhi High Court · (2014) 12 DEL CK 0093
High Courts01 Dec 2014
B.R. Gupta Vs Pawan Kumar Gupta
Delhi High Court · (2015) 2 AD 769 : (2015) 216 DLT 395 : (2014) 146 DRJ 544 : (2015) 1 RCR(Rent) 475
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1)(a), 14(1)(b), 14(2), 15Transfer of Property Act, 1882 — Section 106
High Courts01 Dec 2014
Champa Devi Vs Param Ved Goel
Delhi High Court · (2014) 12 DEL CK 0054
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 27
High Courts01 Dec 2014
Reliance General Insurance Co. Ltd. Vs Rashmi
Delhi High Court · (2014) 12 DEL CK 0038
Motor Vehicles Act, 1988 — Section 149(2)(a)(ii), 6
High Courts01 Dec 2014
Dew Drops Pvt. Ltd. Vs Union of India
Delhi High Court · (2014) 12 DEL CK 0035
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts01 Dec 2014
Juggal K. Sood Vs Kamal K. Sood
Delhi High Court · (2014) 12 DEL CK 0030
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9
High Courts29 Nov 2014
Interactive Media and Communication Solution Private Limited Vs Go Airlines Limited
Delhi High Court · (2014) 11 DEL CK 0203
Civil Procedure Code, 1908 (CPC) — Section 80Companies Act, 1956 — Section 433(e), 434(1)(a), 434(1)(e), 483Limitation Act, 1963 — Section 14, 15(2), 18(1), 5