High Courts03 Dec 2014
Agastya Shelat Vs University of Delhi
Delhi High Court · (2014) 12 DEL CK 0147
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 18 of 195
High Courts03 Dec 2014
Virtual Studio Pvt. Ltd. Vs TMT Investment Pte. Ltd.
Delhi High Court · (2014) 12 DEL CK 0145
Arbitration and Conciliation Act, 1996 — Section 45, 7
High Courts03 Dec 2014
Deepa Tomar Vs Union of India
Delhi High Court · (2015) 3 AD 170 : (2015) 216 DLT 266
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120B, 120B, 143, 147, 323
High Courts03 Dec 2014
Lalita Devi Vs Union of India
Delhi High Court · (2015) 1 ACC 208 : (2015) 2 AnWR 503
Railway Claims Tribunal Act, 1987 — Section 16Railways Act, 1989 — Section 123(c), 123(c)(2), 124A
High Courts03 Dec 2014
Pyarelal Vs Sheela Devi
Delhi High Court · (2014) 12 DEL CK 0098
Transfer of Property Act, 1882 — Section 53A, 54
High Courts03 Dec 2014
Director of Income Tax Vs NBIE Welfare Society
Delhi High Court · (2015) 216 DLT 63 : (2015) 370 ITR 490
High Courts03 Dec 2014
Spearhead Digital Studio Pvt. Ltd. Vs H.K. Mitroo
Delhi High Court · (2014) 12 DEL CK 0053
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 12, Order 11 Rule 14, Order 11 Rule 16, Order 14 Rule 5Constitution of India, 1950 — Article 227
High Courts03 Dec 2014
Shoki Chaudhary Vs Mukesh
Delhi High Court · (2015) 147 DRJ 128
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 5Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 11(1), 12(3), 14(1)(a), 14(2), 15(1)
High Courts03 Dec 2014
Urmil Vs Savitri Devi
Delhi High Court · (2014) 12 DEL CK 0029
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Dec 2014Disposed off
Jasvinder Singh and Others Vs Lovkush Giri and Others
Delhi High Court · (2015) ACJ 2865 : (2015) 148 DRJ 266
High Courts02 Dec 2014
Aditya Promoters Ltd. Vs S. Karthikeyan
Delhi High Court · (2015) 1 JCC 71
Criminal Procedure Code, 1973 (CrPC) — Section 177, 182(1), 184, 220, 220(1)Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 68, 69
High Courts02 Dec 2014
Vasdev Sachdeva Vs J & K Horticultural Produce MKT & Processing Corpn. Ltd.
Delhi High Court · (2014) 146 DRJ 577
High Courts02 Dec 2014
Shahnaz Hussain Vs Her Ever Ruth and Others
Delhi High Court · (2014) 12 DEL CK 0367
Trade Marks Act, 1999 — Section 2(1)(h), 29(1), 29(2)
High Courts02 Dec 2014
The New India Assurance Co. Ltd. Vs Arunima Gaur and Others
Delhi High Court · (2014) 12 DEL CK 0365
Motor Vehicles Act, 1988 — Section 166 (2)
High Courts02 Dec 2014
SRV Print Pack Pvt. Ltd. Vs Commissioner of C. Ex.
Delhi High Court · (2015) 317 ELT 249
High Courts02 Dec 2014
Rajinder Kumar Mittal Vs Commissioner of Central Excise
Delhi High Court · (2015) 316 ELT 570
High Courts02 Dec 2014
Centravis Production Ukraine Vs Gallium Industries Limited
Delhi High Court · (2015) 1 ARBLR 113
Arbitration and Conciliation Act, 1996 — Section 48
High Courts02 Dec 2014
Sanjay Bhatia Vs Union of India
Delhi High Court · (2014) 12 DEL CK 0261
Constitution of India, 1950 — Article 226
High Courts02 Dec 2014
Senior Citizen''s Forum Vs Union of India
Delhi High Court · (2014) 12 DEL CK 0258
Constitution of India, 1950 — Article 226
High Courts02 Dec 2014
State NCT of Delhi Vs Ram Kirpal
Delhi High Court · (2014) 12 DEL CK 0255
Criminal Procedure Code, 1973 (CrPC) — Section 164, 378(1)Penal Code, 1860 (IPC) — Section 376