High Courts03 Dec 2014
Harmeet Singh Vs Anshu Aggarwal
Delhi High Court · (2014) 12 DEL CK 0317
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 9 Rule 8Constitution of India, 1950 — Article 227
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 17 of 195
High Courts03 Dec 2014
Attar Singh Vs Union of India
Delhi High Court · (2014) 12 DEL CK 0296
Constitution of India, 1950 — Article 226
High Courts03 Dec 2014
Virender Singh Vs Lancer Convent Senior Secondary School
Delhi High Court · (2014) 12 DEL CK 0289
Industrial Disputes Act, 1947 — Section 11A, 17BMotor Vehicles Act, 1988 — Section 184
High Courts03 Dec 2014
Amway India Enterprises Pvt. Ltd. Vs Income Tax Officer
Delhi High Court · (2014) 12 DEL CK 0288
Income Tax Act, 1961 — Section 147, 14A, 14A(2), 154
High Courts03 Dec 2014
Bharat Power Control System Vs Union of India
Delhi High Court · (2014) 12 DEL CK 0286
High Courts03 Dec 2014
Jitender Vs State (Govt. of N.C.T)
Delhi High Court · (2015) 5 AD 97 : (2015) 2 Crimes 572 : (2015) 217 DLT 277 : (2015) 1 DMC 376
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 27, 302, 304B, 34, 498A
High Courts03 Dec 2014
Anil Kumar Vs State
Delhi High Court · (2014) 12 DEL CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 120B, 201, 302, 328, 34
High Courts03 Dec 2014
Akhileshwar Prasad Narayan Singh Vs Shashi Shekhareshwar Prasad Narayan Singh
Delhi High Court · (2014) 12 DEL CK 0252
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Dec 2014
Pradeep Singh Vs Union of India
Delhi High Court · (2015) 147 DRJ 147
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 147, 304B, 304B, 323
High Courts03 Dec 2014
Sandeep Singh Vs Union of India
Delhi High Court · (2015) 147 DRJ 154
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 143, 147, 323, 325, 34
High Courts03 Dec 2014
Amarjeet Singh Sachdeva Vs Ashok Monga
Delhi High Court · (2015) 3 AD 145 : (2015) 216 DLT 258 : (2014) 146 DRJ 518
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3Constitution of India, 1950 — Article 227Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Dec 2014
Riyazuddin Vs State NCT of Delhi State Vs Riyazuddin
Delhi High Court · (2015) 6 AD 467 : (2015) 219 DLT 149 : (2015) 1 RCR(Criminal) 968
Medical Termination of Pregnancy Act, 1971 — Section 5(2), 5(3)Penal Code, 1860 (IPC) — Section 299, 300, 304, 304A, 314
High Courts03 Dec 2014
Indu Anand Vs Rattan Furniture Stores
Delhi High Court · (2015) 1 RCR(Rent) 376
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 10, Order 43 Rule 1Delhi Rent Control Act, 1958 — Section 3(c)Transfer of Property Act, 1882 — Section 106
High Courts03 Dec 2014
Gautam Khaitan Vs Enforcement Directorate
Delhi High Court · (2015) 2 Crimes 235 : (2014) 4 JCC 3047 : (2015) 1 RCR(Criminal) 922
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 439, 482Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 12, 13, 13(1)(d), 13(2), 7
High Courts03 Dec 2014
Ambrose Vs Directorate of Revenue Intelligence
Delhi High Court · (2015) 1 AD 2 : (2015) 320 ELT 387
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21(c), 50, 67
High Courts03 Dec 2014
Praveen Kumar Vs Union of India
Delhi High Court · (2014) 146 DRJ 675
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 143, 147, 149, 323, 341
High Courts03 Dec 2014
Gandharav Saini Vs Pushpa Sharma
Delhi High Court · (2015) 3 AD 22 : (2015) 216 DLT 455 : (2014) 146 DRJ 611
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 35, Order 21 Rule 97, 47Specific Relief Act, 1963 — Section 6
High Courts03 Dec 2014
United India Insurance Co. Ltd. Vs Sunaina
Delhi High Court · (2014) 12 DEL CK 0154
High Courts03 Dec 2014
Shishir Yadav Vs Union of India
Delhi High Court · (2014) 12 DEL CK 0152
Penal Code, 1860 (IPC) — Section 452
High Courts03 Dec 2014
Sai Lok Kalyan Sanstha Vs Union of India
Delhi High Court · (2014) 12 DEL CK 0148
Cable Television Networks (Regulation) Act, 1995 — Section 19, 20, 5, 6Constitution of India, 1950 — Article 226