High Courts04 Dec 2014
Rajbir Singh Vs Vijay Singh
Delhi High Court · (2014) 12 DEL CK 0305
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 16 of 195
High Courts04 Dec 2014
Glaxo Group Limited Vs Indkus Drugs and Pharma Pvt. Ltd.
Delhi High Court · (2015) 61 PTC 359
High Courts04 Dec 2014
In Re: Tefal India Household Appliances Private Limited
Delhi High Court · (2014) 12 DEL CK 0298
Companies Act, 1956 — Section 100, 100, 101, 101(2), 102
High Courts04 Dec 2014
In Re: Viom Infra Networks (Maharashtra) Limited
Delhi High Court · (2014) 12 DEL CK 0297
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts04 Dec 2014
Virender Bidhuri Vs The State (NCT of Delhi)
Delhi High Court · (2014) 12 DEL CK 0291
Criminal Procedure Code, 1973 (CrPC) — Section 372Delhi Police Act, 1978 — Section 47Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 279
High Courts04 Dec 2014
Pasupati Spinning and Weaving Mills Ltd. Vs Regional Provident Fund Commissioner
Delhi High Court · (2015) 144 FLR 640 : (2015) 1 LLJ 141 : (2015) 1 SCT 794
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 2(9), 7(A), 7A, 7QIndustrial Disputes Act, 1947 — Section 25FPenal Code, 1860 (IPC) — Section 193, 196, 228
High Courts04 Dec 2014
Usman Vs State
Delhi High Court · (2014) 12 DEL CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313
High Courts04 Dec 2014
Pinky Sharma Vs Union of India
Delhi High Court · (2014) 12 DEL CK 0282
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(1)(i), 3(1)(iii)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 104, 132, 135, 135(a), 135(b)
High Courts04 Dec 2014
Obsurge Biotech Ltd. Vs Goodman Gilmans Life Sciences Pvt. Ltd.
Delhi High Court · (2014) 12 DEL CK 0270
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 8 Rule 10, 151Contempt of Courts Act, 1971 — Section 11, 12, 2(b)
High Courts04 Dec 2014
Nasir Vs The State Raj Kumar Vs State of NCT of Delhi
Delhi High Court · (2015) 1 JCC 127
Penal Code, 1860 (IPC) — Section 302, 307, 34, 394
High Courts04 Dec 2014
The Registrar, Supreme Court of India Vs Commodore Lokesh K. Batra
Delhi High Court · (2015) 2 KHC 484
Constitution of India, 1950 — Article 145, 19Right to Information Act, 2005 — Section 19, 19(8)(a)(iv), 2, 2(f), 3
High Courts04 Dec 2014
Haryana State Small Industries and Export Corporation Ltd. Vs Association of Corporation and Apex Societies of Handlooms
Delhi High Court · (2014) 12 DEL CK 0150
Arbitration and Conciliation Act, 1996 — Section 34Evidence Act, 1872 — Section 91, 92
High Courts04 Dec 2014
Caravan Roadways Ltd. Vs Hafed Spinning Mills
Delhi High Court · (2015) 1 AD 737
Arbitration Act, 1940 — Section 30, 33Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Dec 2014
Jai Prakash Vs Directorate of Education
Delhi High Court · (2014) 12 DEL CK 0095
Delhi School Education Act, 1973 — Section 10, 2
High Courts04 Dec 2014
Ashutosh Verma Vs CBI
Delhi High Court · (2015) 1 AD 708
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 161(3), 162, 162(1)Penal Code, 1860 (IPC) — Section 120B, 158, 376, 376A, 376B
High Courts04 Dec 2014
Baijnath Mandal Vs UOI
Delhi High Court · (2015) 216 DLT 581
Constitution of India, 1950 — Article 226, 227, 311
High Courts04 Dec 2014
Vibhuti Sharma Vs Management of Green Field Public School
Delhi High Court · (2014) 12 DEL CK 0049
Contempt of Courts Act, 1971 — Section 20
High Courts03 Dec 2014
Samar Choudhary Vs State
Delhi High Court · (2014) 4 JCC 3025
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts03 Dec 2014
National Highways Authority of India Vs Ashok Kumar Gupta
Delhi High Court · (2014) 12 DEL CK 0333