High Courts02 Dec 2014
Competition Commission of India Vs JCB India Ltd.
Delhi High Court · (2014) 146 DRJ 531
Companies Act, 1956 — Section 240(A)Competition Act, 2002 — Section 16, 16(1), 19, 19(1)(a), 26
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 19 of 195
High Courts02 Dec 2014
Suyash Manocha Vs State
Delhi High Court · (2014) 12 DEL CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts02 Dec 2014
Commissioner of Income Tax Vs Krishan Kumar
Delhi High Court · (2015) 2 AD 782
High Courts02 Dec 2014
Tarun Vikram Vs State
Delhi High Court · (2015) 2 AD 184 : (2015) 1 JCC 314
Criminal Procedure Code, 1973 (CrPC) — Section 154, 154, 155, 156, 156Delhi Police Act, 1978 — Section 140, 19Penal Code, 1860 (IPC) — Section 186, 307, 323, 353, 372
High Courts02 Dec 2014
Union of India Vs Rashid Jung
Delhi High Court · (2014) 12 DEL CK 0100
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 7Delhi Rent Control Act, 1958 — Section 50Transfer of Property Act, 1882 — Section 106
High Courts02 Dec 2014
Mohit Sareen Vs State
Delhi High Court · (2015) 1 JCC 358
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 279, 304A, 307, 337, 34
High Courts02 Dec 2014
K. Sridharan Vs State of NCT of Delhi
Delhi High Court · (2014) 12 DEL CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts02 Dec 2014
In Re: Greenwood Furnitures Private Limited
Delhi High Court · (2014) 12 DEL CK 0079
Companies Act, 1956 — Section 235, 236, 237, 238, 239Companies Act, 2013 — Section 2(43)
High Courts02 Dec 2014
Nidhi Builders (P) Ltd. Vs Director General MD Accn. Product
Delhi High Court · (2014) 12 DEL CK 0077
Arbitration and Conciliation Act, 1996 — Section 34, 36, 37, 9, 9(a)
High Courts02 Dec 2014
Gulshan Arora Vs Pomey Plastic Works
Delhi High Court · (2014) 12 DEL CK 0021
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(4), 25B(8)
High Courts01 Dec 2014
Sunil Gupta Vs Chand Rani Verma
Delhi High Court · (2014) 12 DEL CK 0404
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120-B, 279, 337, 380, 420
High Courts01 Dec 2014
Safina Begum and Others Vs Yusuf and Others
Delhi High Court · (2014) 12 DEL CK 0403
High Courts01 Dec 2014
Rajeev Sharma Vs State NCT of Delhi
Delhi High Court · (2014) 12 DEL CK 0329
Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Hindu Marriage Act, 1955 — Section 13B(2)Penal Code, 1860 (IPC) — Section 307, 34, 406, 498A
High Courts01 Dec 2014
Sandeep Antil Vs Staff Selection Commission
Delhi High Court · (2014) 12 DEL CK 0307
High Courts01 Dec 2014
J.S. Engineering Works Vs The State
Delhi High Court · (2014) 12 DEL CK 0295
Criminal Procedure Code, 1973 (CrPC) — Section 251, 256, 311, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 145(2)
High Courts01 Dec 2014
Gaganjot Singh Vs State
Delhi High Court · (2014) 12 DEL CK 0294
Arms Act, 1959 — Section 2(b), 2(c), 2(d), 25, 25(1)(a)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 5
High Courts01 Dec 2014
Sujjan Singh Vs Union of India
Delhi High Court · (2014) 12 DEL CK 0269
Constitution of India, 1950 — Article 226, 32
High Courts01 Dec 2014
Reckitt Benckiser (India) Ltd. Vs The Government of NCT of Delhi
Delhi High Court · (2015) 1 AD 73
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Insecticides Act, 1968 — Section 18, 21, 22, 22(6)(ii), 24
High Courts01 Dec 2014
Delhi Transport Corporation Vs Om Kanwar
Delhi High Court · (2015) 1 AD 269 : (2015) 144 FLR 773 : (2015) 2 LLJ 209 : (2014) 4 LLN 649