High Courts06 Jan 2014
Sanjay Kumar Vs Janak Rani Sawhney
Delhi High Court · (2014) 01 DEL CK 0326
Civil Procedure Code, 1908 (CPC) - Section 114 115Delhi Rent Control Act, 1958 - Section 14 14(1)(e) 19 25B 25-BEvidence Act, 1872 - Section 116
COURT ARCHIVE
Delhi High Court judgments, 2014
4,115 judgments · page 203 of 206
High Courts06 Jan 2014Allowed
Prit Pal Singh Vs Ramesh Kumar Dora
Delhi High Court · (2014) 4 AD 83
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37Delhi Rent Control Act, 1958 - Section 14(1) 14(1)(d) 14(1)(e) 25B 25-B(8)
High Courts06 Jan 2014Dismissed
Sanju Devi and Others Vs State and Another
Delhi High Court · (2014) 01 DEL CK 0320
Succession Act, 1925 - Section 348 373(3)
High Courts06 Jan 2014Dismissed
Darshan Panjali Vs Raj Dulari
Delhi High Court · (2014) 01 DEL CK 0315
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 25-B 25B(8)
High Courts06 Jan 2014Disposed Off
Imarti Devi and Others Vs Paras Ram and Another
Delhi High Court · (2014) 01 DEL CK 0277
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 1, Order 9 Rule 13 141 144 151
High Courts06 Jan 2014Dismissed
Delhi Power Company Ltd Vs G.C. Garg and Others
Delhi High Court · (2014) 01 DEL CK 0276
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 10 100
High Courts06 Jan 2014Dismissed
R.M. Enterprises Vs Radhey Sham Gupta
Delhi High Court · (2014) 6 AD 114 : (2014) 208 DLT 234
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13
High Courts06 Jan 2014
Nain Singh Vs UOI and Another
Delhi High Court · (2014) 141 DRJ 527 : (2014) 1 LLN 405
Administrative Tribunals Act, 1985 - Section 19Constitution of India, 1950 - Article 226Right to Information Act, 2005 - Section 24(1)
High Courts06 Jan 2014Dismissed
Association of Unified Telecom Service Providers of India and Others Vs UOI and Others Cellular Operators Association of India and Others Vs Department of Telecommunication and Others
Delhi High Court · (2014) 207 DLT 142 : (2014) 78 KarLJ 527
Companies Act, 1956 - Section 227Comptroller and Auditor-generals (Duties, Powers and Conditions of Service) Act, 1971 - Section 10 13 14 14(2) 16Constitution of India, 1950 - Article 149 266 267 39(b)
High Courts06 Jan 2014
M/s. Chinatrust Commercial Bank Vs M/s. Liliput Kidswear Limited
Delhi High Court · (2014) 118 CLA 476 : (2014) 182 CompCas 175 : (2014) 2 CompLJ 416 : (2014) 206 DLT 754 : (2014) 140 DRJ 365
Companies Act, 1956 - Section 433(e) 454
High Courts06 Jan 2014Disposed Off
Mahesh Pal Singh Vs State of NCT of Delhi
Delhi High Court · (2014) 2 AD 418 : (2014) 140 DRJ 386 : (2014) 1 JCC 677
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 161Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(1)(d)(i) 13(2) 13(ii) 7
High Courts06 Jan 2014
Ponty Singh Vs Anu Singh Bhatia
Delhi High Court · (2014) 2 AD 621 : (2014) 207 DLT 126 : (2014) 140 DRJ 413
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 7 Rule 7 151Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts06 Jan 2014Dismissed
Pawan Pathak Vs Chhajju Ram
Delhi High Court · (2014) 2 ILR 1099
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1)(e) 25 25(B)(8) 25B 25B(8)
High Courts06 Jan 2014Dismissed
Narender Kumar Jain Vs R.S. Sewak
Delhi High Court · (2014) 2 ILR 1090
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 25B 25-B 25-B(8)
High Courts06 Jan 2014
Tata Sons Limited Vs Gina Kilindo and Others
Delhi High Court · (2014) 207 DLT 418 : (2014) 57 PTC 415
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3 148 151
High Courts06 Jan 2014Disposed Off
Smt. Sarika Jain and Others Vs Saran Singh Chhabra
Delhi High Court · (2014) 4 AD 451 : (2014) 208 DLT 157
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1)(e) 19 25B 25-B 25B(8)Slum Areas (Improvement and Clearance) Act, 1956 - Section 19
High Courts06 Jan 2014
M/s. C-1 India Pvt. Ltd. Vs E-Procurement Technologies Ltd. and Another
Delhi High Court · (2014) 01 DEL CK 0130
Arbitration and Conciliation Act, 1996 - Section 11 9Civil Procedure Code, 1908 (CPC) - Order 11 Rule 1, Order 11 Rule 2, Order 11 Rule 4, Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 - Section 27
High Courts06 Jan 2014Dismissed
Akhil Aggarwal Vs State NCT of Delhi
Delhi High Court · (2014) 01 DEL CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 156(3)Penal Code, 1860 (IPC) - Section 109 120B 120-B 406 420
High Courts06 Jan 2014
The Commissioner of Police and Others Vs Sukhbir Singh Ajay Kumar Bhardwaj Vs DTC and Others
Delhi High Court · (2014) 2 AD 397 : (2014) 206 DLT 640 : (2014) 140 DRJ 241 : (2014) LabIC 2046 : (2014) 1 LLN 97 : (2014) 2 SCT 588
Constitution of India, 1950 - Article 309 310 310(1) 311 311(1)Delhi Police Act, 1978 - Section 147 21 22 23Government of India Act, 1935 - Section 240 240(3)
High Courts06 Jan 2014
Yuvraj Singh Vs Delhi Development Authority
Delhi High Court · (2014) 2 AD 360