High Courts03 Jan 2014Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Smt. Usha and Others
Delhi High Court · (2014) 01 DEL CK 0190
Insurance Act, 1938 - Section 64VBMotor Vehicles Act, 1988 - Section 147(5) 149(1)
COURT ARCHIVE
Delhi High Court judgments, 2014
4,115 judgments · page 205 of 206
High Courts03 Jan 2014Dismissed
Brij Mohan Vs Ishwari Prasad Nigam
Delhi High Court · (2014) 01 DEL CK 0189
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 25B 25B(8)
High Courts03 Jan 2014Disposed Off
Laxmi Narain Vs Krishan Kumar and Another
Delhi High Court · (2014) 1 Crimes 211 : (2014) 3 JCC 2150
Criminal Procedure Code, 1973 (CrPC) - Section 182 190 197 251 397Delhi Police Act, 1978 - Section 140Penal Code, 1860 (IPC) - Section 182 201 218
High Courts03 Jan 2014
Neo Foods Pvt. Ltd. Vs Neo Milk Products Pvt. Ltd.
Delhi High Court · (2014) 206 DLT 768 : (2014) 57 PTC 206
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 - Section 134(1) 17 28 29 29(4)
High Courts03 Jan 2014
M/s. Ralson India Ltd. Vs Dy. Commissioner of Income Tax and Another
Delhi High Court · (2014) 366 ITR 103
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 131 143(2) 143(3) 147 148
High Courts03 Jan 2014
Krishan Dutt Sharma Vs Saket District Court Lawyers Chambers Allotment Committee and Others
Delhi High Court · (2014) 01 DEL CK 0138
Advocates Act, 1961 - Section 29Constitution of India, 1950 - Article 226
High Courts03 Jan 2014Dismissed
Rakesh Kumar Vs Nitin Garg and Another
Delhi High Court · (2014) 01 DEL CK 0133
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 151Constitution of India, 1950 - Article 227Delhi Rent Control Act, 1958 - Section 14(1)(e) 25B
High Courts03 Jan 2014
Union of India Vs Mecano Export Import S.A.
Delhi High Court · (2014) 01 DEL CK 0092
Arbitration and Conciliation Act, 1996 - Section 31(3) 34 34(2)
High Courts03 Jan 2014Dismissed
Smt. Sheila Devi and Another Vs Smt. Santosh Devi
Delhi High Court · (2014) 2 AD 560 : (2014) 141 DRJ 278
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 41 Rule 25, Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) - Section 340Evidence Act, 1872 - Section 68 90
High Courts03 Jan 2014Dismissed
Shyam Mishra Vs Madhu and Others
Delhi High Court · (2014) 5 AD 62 : (2014) 5 AD 59
High Courts03 Jan 2014Dismissed
Sat Narain Gupta and Another Vs Shri Bansi Lal and Another
Delhi High Court · (2014) 173 PLR 13
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3 100
High Courts03 Jan 2014Dismissed
Surender Kumar Arora and Another Vs State and Another
Delhi High Court · (2014) 2 AD 688
Civil Procedure Code, 1908 (CPC) - Section 20Criminal Procedure Code, 1973 (CrPC) - Section 177 177 178 178 179Penal Code, 1860 (IPC) - Section 34 406 498A
High Courts03 Jan 2014
Veena Behl and Another Vs M/s. Vasari India Pvt. Ltd.
Delhi High Court · (2014) 2 AD 612
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 29 Rule 2, Order 39 Rule 10 151
High Courts03 Jan 2014Disposed Off
Sugeeta Chhabra Vs Harish Nayar
Delhi High Court · (2014) 7 AD 49 : (2014) 207 DLT 773
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
High Courts03 Jan 2014Dismissed
M/s. Pragun Buildtech (P) Ltd. Vs Sarla Aggarwal and Others
Delhi High Court · (2014) 01 DEL CK 0015
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6
High Courts03 Jan 2014
Amardeep Singh Chandhok and Another Vs Kulbir Singh Chandhok and Others
Delhi High Court · (2014) 01 DEL CK 0003
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts02 Jan 2014
Dhanpat Singh (Since Deceased) Thru Legal Heirs Vs UOI and Others
Delhi High Court · (2014) 140 DRJ 373
Central Reserve Police Force Act, 1949 - Section 11(1)
High Courts02 Jan 2014Dismissed
M/s. Vysali Pharmaceuiticals Ltd. Vs Appellate Authority For Industrial and Financial Reconstruction and Others
Delhi High Court · (2014) 2 AD 489 : (2014) 1 BC 734 : (2014) 182 CompCas 172 : (2014) 207 DLT 32
Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15 15(1) 23 23(1) 23(3)
High Courts02 Jan 2014
Municipal Corporation of Delhi Vs M/s. Gurbachan Singh and Sons
Delhi High Court · (2014) 4 AD 513 : (2014) 1 ARBLR 373 : (2014) 208 DLT 177
Arbitration and Conciliation Act, 1996 - Section 13(5) 16(6) 20 21 28(1)(a)Contract Act, 1872 - Section 28Limitation Act, 1963 - Section 18
High Courts02 Jan 2014Dismissed
State Vs Ravi@ Ravinder and Another
Delhi High Court · (2014) 3 JCC 1649
Criminal Procedure Code, 1973 (CrPC) - Section 161 378(1)Penal Code, 1860 (IPC) - Section 307