High Courts06 Jan 2014Dismissed
Shakuntala Devi and Others Vs Suresh Jain
Delhi High Court · (2014) 173 PLR 18 : (2014) 2 RCR(Rent) 354
Civil Procedure Code, 1908 (CPC) - Section 100Delhi Rent Control Act, 1958 - Section 2(1)
COURT ARCHIVE
Delhi High Court judgments, 2014
4,115 judgments · page 204 of 206
High Courts06 Jan 2014Dismissed
Vijay Kumar Sharma Vs Desh Raj (Deceased) and Others
Delhi High Court · (2014) 01 DEL CK 0040
Arms Act, 1959 - Section 27Civil Procedure Code, 1908 (CPC) - Section 100Delhi Rent Control Act, 1958 - Section 14(1)(b)
High Courts06 Jan 2014Dismissed
Mrs. Urmil Kapur and Others Vs Anand Swarup Mehta and Another
Delhi High Court · (2014) 01 DEL CK 0032
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37, Order 37 Rule 4Delhi Rent Control Act, 1958 - Section 14(1) 14(1)(e) 25B 25B(8) 25B(9)
High Courts06 Jan 2014Allowed
Sanjay Chug Vs Opender Nath Ahuja and Another
Delhi High Court · (2014) 2 AD 570 : (2014) 207 DLT 271
Delhi Rent Control Act, 1958 - Section 12(1) 12(1)(f) 14(1) 14(1)(e) 25B(8)
High Courts06 Jan 2014Disposed Off
Smt. Basanti Devi Vs Smt. Chandrawati
Delhi High Court · (2014) 01 DEL CK 0026
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3 151
High Courts06 Jan 2014Dismissed
Tarun Singhal Vs Devender Kumar and Others
Delhi High Court · (2014) 01 DEL CK 0019
Powers of Attorney Act, 1882 - Section 1-A 2
High Courts06 Jan 2014Allowed
Ahmed Sayeed Vs State
Delhi High Court · (2014) 1 ILR 595 : (2014) 1 JCC 727
Evidence Act, 1872 - Section 113(B)Penal Code, 1860 (IPC) - Section 304B 498A
High Courts06 Jan 2014Allowed
A. Nagrajan Vs State
Delhi High Court · (2014) 1 ILR 601
Penal Code, 1860 (IPC) - Section 302 304B 306 34 498A
High Courts03 Jan 2014Dismissed
Suresh Kumar and Another Vs Dileshwari Devi
Delhi High Court · (2014) 2 AD 395
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts03 Jan 2014
Sh. Tejbir Singh Dagar and Others Vs Union of India and Others
Delhi High Court · (2014) 01 DEL CK 0388
Constitution of India, 1950 - Article 39(d)
High Courts03 Jan 2014
Wool Worth (I) Ltd. Vs UOI and Others
Delhi High Court · (2014) 307 ELT 492 : (2014) 44 GST 533 : (2014) 27 GSTR 158
Central Excises and Salt Act, 1944 - Section 3 5A
High Courts03 Jan 2014Dismissed
Bhawani Shanker Vs Sh. Bakshish Singh
Delhi High Court · (2014) 173 PLR 15 : (2014) 2 RCR(Rent) 352
Civil Procedure Code, 1908 (CPC) - Section 100 106Delhi Municipal Corporation Act, 1957 - Section 507Delhi Rent Control Act, 1958 - Section 1
High Courts03 Jan 2014Dismissed
Rajkumari Khanchandani Vs The Management of Ses, Baba Nebhraj Sr. Sec School and Another
Delhi High Court · (2014) 01 DEL CK 0314
Delhi School Education Act, 1973 - Section 8(3)
High Courts03 Jan 2014Disposed Off
Baldev Raj Arora Vs Mohinder Lal Sahgal
Delhi High Court · (2014) 4 AD 267 : (2014) 206 DLT 664
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 25B 25B(8)Evidence Act, 1872 - Section 116
High Courts03 Jan 2014
Smt. Komal Nagpal and Others Vs Mr. Kamal Nagpal and Others
Delhi High Court · (2014) 5 AD 676 : (2014) 206 DLT 745 : (2014) 140 DRJ 377
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2 151Contempt of Courts Act, 1971 - Section 2(b)Transfer of Property Act, 1882 - Section 105 111 5 52 6
High Courts03 Jan 2014Disposed Off
A.N. Rastogi Vs Central Bank of India and Others
Delhi High Court · (2014) 01 DEL CK 0215
High Courts03 Jan 2014Dismissed
Dalbir Singh Vs Nirmal Singh (Deceased) through Lrs.
Delhi High Court · (2014) 3 AD 177 : (2014) 206 DLT 778 : (2014) 141 DRJ 96
Specific Relief Act, 1963 - Section 13(1) 13(1)(a)Transfer of Property Act, 1882 - Section 41 43 5
High Courts03 Jan 2014Dismissed
Mahender Tiwari Vs Ishwari Prasad Nigam
Delhi High Court · (2014) 01 DEL CK 0193
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 19 25B 25B(8)
High Courts03 Jan 2014Disposed Off
R.V. Ahirwal Vs K.K. Sachan and Another
Delhi High Court · (2014) 3 JCC 2091
Criminal Procedure Code, 1973 (CrPC) - Section 190 197 482Penal Code, 1860 (IPC) - Section 166 188 323 352
High Courts03 Jan 2014
Dabur India Ltd. Vs Real Drinks Pvt. Ltd. and Another
Delhi High Court · (2014) 57 PTC 213
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4 20(b)Trade Marks Act, 1999 - Section 124 134 134(1) 28 28(3)