High Courts02 Jan 2014
Asha Pal Gulati Vs Central Board of Direct Taxes
Delhi High Court · (2014) 3 AD 265 : (2014) 265 CTR 332 : (2014) 361 ITR 73
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Delhi High Court judgments, 2014
4,115 judgments · page 206 of 206
High Courts02 Jan 2014Disposed Off
Satnam Singh Pabla Vs Delhi Power Company Ltd.
Delhi High Court · (2014) 207 DLT 99 : (2014) 2 SLJ 154
Delhi Municipal Corporation Act, 1957 - Section 95
High Courts02 Jan 2014
Ralson (India) Ltd. (M/S.) Vs DY. Commissioner of Income Tax and Others
Delhi High Court · (2014) 3 AD 425 : (2014) 210 DLT 12
Income Tax Act, 1961 — Section 115j, 132, 143(2), 143(3), 147
High Courts02 Jan 2014Dismissed
Laxmi Devi Vs Babulal Verma
Delhi High Court · (2014) 01 DEL CK 0225
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 25B 25B(8)
High Courts02 Jan 2014Allowed
Chaman Lal Vs Batuk Prasad Jaitly
Delhi High Court · (2014) 1 RCR(Rent) 18
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 14(1) 14(1)(e) 25B 25B(8)
High Courts02 Jan 2014Dismissed
Paltoo Ram Since Deceased Thr. Lrs. and Others Vs Uma Devi
Delhi High Court · (2014) 01 DEL CK 0184
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 22 Rule 3 100 115 151Criminal Procedure Code, 1973 (CrPC) - Section 340General Clauses Act, 1897 - Section 6
High Courts02 Jan 2014Dismissed
Aero Traders Pvt. Ltd. Vs Mohan Singh and Another
Delhi High Court · (2014) 3 AD 500 : (2014) 207 DLT 202 : (2014) 140 DRJ 560
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 14Delhi Rent Control Act, 1958 - Section 14(1)(e) 25B 25B(8)
High Courts02 Jan 2014
Sandeep Kumar Mangla Vs Geeta Bajaj
Delhi High Court · (2014) 01 DEL CK 0137
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47, Order 9 Rule 7 114 151Constitution of India, 1950 - Article 227
High Courts02 Jan 2014Dismissed
Salma Wasil Vs Nazar Shamsie and Another
Delhi High Court · (2014) 01 DEL CK 0136
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17 151
High Courts02 Jan 2014Dismissed
Sandeep Kumar Vs Nihal Chand
Delhi High Court · (2014) 3 AD 115 : (2014) 207 DLT 104 : (2014) 1 RCR(Rent) 30
Delhi Rent Control Act, 1958 - Section 25B(8)
High Courts02 Jan 2014Dismissed
Harish Kumar Sharma and Others Vs J.K. Chopra
Delhi High Court · (2014) 01 DEL CK 0134
Civil Procedure Code, 1908 (CPC) - Section 115Delhi Rent Control Act, 1958 - Section 19 25-B 25B(8)
High Courts02 Jan 2014Disposed Off
Employee Provident Fund Organization and Another Vs Sewa International Fashions and Another
Delhi High Court · (2015) 8 AD 192 : (2014) 206 DLT 762 : (2014) 141 FLR 377 : (2014) LLR 323
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 226 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A 7I
High Courts02 Jan 2014Dismissed
Masonic Club (Regd.) Vs Jamna Lodge and Another
Delhi High Court · (2014) 3 AD 16 : (2014) 207 DLT 62 : (2014) 140 DRJ 396 : (2014) 2 RCR(Rent) 121
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 8, Order 47 Rule 1, Order 47 Rule 2 11Constitution of India, 1950 - Article 226 227Delhi Municipal Corporation Act, 1957 - Section 516 516(2)(d)
High Courts02 Jan 2014Dismissed
Delhi Development Authority Vs Mathura Singh
Delhi High Court · (2014) 01 DEL CK 0016
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17 151
High Courts02 Jan 2014Dismissed
R.K. Pathak Vs Union of India
Delhi High Court · (2014) 4 AD 712
Border Security Force Act, 1968 — Section 46Ranbir Penal Code, 1989 — Section 300, 307