High Courts08 Jan 2014

Bhupinder Vs The State (NCT of Delhi)

Delhi High Court · (2014) 01 DEL CK 0428

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113B, 113-BPenal Code, 1860 (IPC) — Section 304B, 304-B, 306, 498-A
High Courts08 Jan 2014Disposed Off

Prem Nath Chopra Vs Arun Chopra and Others

Delhi High Court · (2014) 207 DLT 787

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, Order 6 Rule 17, Order 7 Rule 11Constitution of India, 1950 - Article 141Evidence Act, 1872 - Section 45 47 63 67 68
High Courts08 Jan 2014Disposed Off

Prashant Jain Vs State

Delhi High Court · (2014) 3 AD 752 : (2014) 207 DLT 752

Criminal Procedure Code, 1973 (CrPC) - Section 216 313 464Penal Code, 1860 (IPC) - Section 302 304B 304-B 34 498-A