High Courts13 Jan 2014Disposed Off
Suresh Vs State
Delhi High Court · (2014) 01 DEL CK 0097
Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161 313 340Penal Code, 1860 (IPC) - Section 307 354
COURT ARCHIVE
Delhi High Court judgments, 2014
4,115 judgments · page 199 of 206
High Courts13 Jan 2014Dismissed
Ridhima Juneja Vs Deven Juneja
Delhi High Court · (2014) 01 DEL CK 0095
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts13 Jan 2014Allowed
Brij Mohan Vs Central Bureau of Investigation
Delhi High Court · (2014) 3 AD 293 : (2014) 141 DRJ 89 : (2014) 2 JCC 1241
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 114(g)Penal Code, 1860 (IPC) - Section 498A
High Courts13 Jan 2014Disposed Off
Khalid Vs State N.C.T. Govt. of Delhi
Delhi High Court · (2014) 01 DEL CK 0049
Penal Code, 1860 (IPC) - Section 120B 34 395 397 411
High Courts13 Jan 2014
Xerox India Limited Vs M/s. Computers Unlimited and Another
Delhi High Court · (2014) 1 ARBLR 485 : (2014) 2 ILR 1166
Arbitration and Conciliation Act, 1996 - Section 11(6) 11(8) 34Evidence Act, 1872 - Section 1
High Courts13 Jan 2014Dismissed
Renugadevi and Others Vs Religare Finvest Ltd.
Delhi High Court · (2014) 173 PLR 32
High Courts13 Jan 2014Dismissed
Tilak Raj Vs Aman Kumar @ Amar Kumar
Delhi High Court · (2014) 207 DLT 663 : (2014) 2 SLJ 372
Penal Code, 1860 (IPC) — Section 283, 337
High Courts10 Jan 2014
Sunil Sikri Vs The Management Committee of Guru Harkrishan Public School and Another
Delhi High Court · (2014) 2 AD 514
Delhi School Education Act, 1973 — Section 15
High Courts10 Jan 2014
V.K. Nayar Vs Mrs. Usha Puri and Others
Delhi High Court · (2014) 01 DEL CK 0403
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11(d)Limitation Act, 1963 - Section 9Specific Relief Act, 1963 - Section 14
High Courts10 Jan 2014Disposed Off
Kumari Shinay Gupta Vs Mohd. Kaleem
Delhi High Court · (2014) 01 DEL CK 0362
Civil Procedure Code, 1908 (CPC) - Order 15 Rule 15, Order 20 Rule 20 151Constitution of India, 1950 - Article 227Hindu Marriage Act, 1955 - Section 9
High Courts10 Jan 2014Allowed
North Delhi Power Ltd. Vs Wheels Polymers Pvt. Ltd. and Another
Delhi High Court · (2014) 141 DRJ 390 : (2014) 173 PLR 29
Civil Procedure Code, 1908 (CPC) - Section 114 144 151 96
High Courts10 Jan 2014Disposed Off
Mool Chand @ Chilli and Others Vs State
Delhi High Court · (2014) 01 DEL CK 0335
Penal Code, 1860 (IPC) - Section 307 324 34
High Courts10 Jan 2014Disposed Off
Satish Kumar Bhalla Vs State
Delhi High Court · (2014) 4 AD 502 : (2014) 206 DLT 557
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 293 313 319 319(1) 319(4)Penal Code, 1860 (IPC) - Section 120B
High Courts10 Jan 2014Allowed
Max Hospital, Pitampura Vs Medical Council of India
Delhi High Court · (2014) 1 ILR 620
Constitution of India, 1950 - Article 226 227Indian Medical Council Act, 1956 - Section 20-A 33(m)
High Courts10 Jan 2014
Smithkline Beecham Ltd and Another Vs Hanish K. Ajmera and Another
Delhi High Court · AIR 2014 Delhi 76 : (2014) 207 DLT 545 : (2014) 58 PTC 331
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4 20Trade Marks Act, 1999 - Section 134 21 34
High Courts10 Jan 2014
Oriental Cuisines Private Ltd. Vs Star Restaurants Private Ltd.
Delhi High Court · AIR 2014 Delhi 57 : (2014) 207 DLT 675 : (2014) 57 PTC 393
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 1, Order 39 Rule 1, Order 39 Rule 2
High Courts10 Jan 2014Disposed Off
K.R. Vengadeswar Vs The Narcotics Control Bureau
Delhi High Court · (2014) 01 DEL CK 0250
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 24 25 25 26 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21(c) 29 50 53 67
High Courts10 Jan 2014Allowed
Deepak Chawla Vs The State and Others
Delhi High Court · (2014) 2 JCC 880
Electricity Act, 2003 - Section 135
High Courts10 Jan 2014
Bombay Dyeing and Manufacturing Co. Ltd. and Others Vs UOI and Others
Delhi High Court · (2014) 201 ECR 289 : (2014) 310 ELT 79 : (2014) 25 GSTR 290
Constitution of India, 1950 - Article 14Customs Act, 1962 - Section 65 66
High Courts10 Jan 2014Dismissed
M/s. JSC Centrodorstroy Vs M/s. National Highways Authority of India
Delhi High Court · (2014) 1 ARBLR 148
Arbitration and Conciliation Act, 1996 - Section 34 37