High Courts10 Jan 2014

Suresh Vs State

Delhi High Court · (2014) 1 JCC 558

Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 361Penal Code, 1860 (IPC) — Section 307, 324, 325, 34
High Courts10 Jan 2014Dismissed

S.K. Srivastava Vs Ms. X and Another

Delhi High Court · (2014) 01 DEL CK 0025

Constitution of India, 1950 - Article 215 311(2)Contempt of Courts Act, 1971 - Section 13 15 19Immoral Traffic (Prevention) Act, 1956 - Section 2
High Courts09 Jan 2014

Pankaj Kumar Vs Hukam Chand

Delhi High Court · (2014) 01 DEL CK 0432

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100Transfer of Property Act, 1882 — Section 106
High Courts09 Jan 2014Disposed Off

Sher Singh @ Sheru Vs State

Delhi High Court · (2014) 1 JCC 562

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300 302 304 307 449
High Courts09 Jan 2014Dismissed

Jai Narain Vs State

Delhi High Court · (2014) 01 DEL CK 0272

Criminal Procedure Code, 1973 (CrPC) - Section 161 313Evidence Act, 1872 - Section 6 8Penal Code, 1860 (IPC) - Section 342 376 506
High Courts09 Jan 2014

R.K. Pabbi Vs DDA and Another

Delhi High Court · (2014) 01 DEL CK 0105

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 37 Rule 3, Order 37 Rule 3(4), Order 37 Rule 3(5) 151