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COURT ARCHIVE

Delhi High Court judgments, 2014

3,895 judgments · page 148 of 195

High Courts20 Mar 2014

Commissioner Service Tax Vs L.R. Sharma

Delhi High Court · (2014) 4 AD 733 : (2014) 202 ECR 379 : (2014) 45 GST 113 : (2014) 35 STR 3 : (2014) 73 VST 74

Central Excises and Salt Act, 1944 — Section 35, 35(2), 35B(1A)(2)Finance Act, 1994 — Section 65(39a), 66, 67, 68, 73
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High Courts19 Mar 2014Disposed Off

Shahid and Others Vs State

Delhi High Court · (2014) 03 DEL CK 0324

Criminal Procedure Code, 1973 (CrPC) — Section 313, 360, 428Penal Code, 1860 (IPC) — Section 307, 324, 34
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High Courts19 Mar 2014Disposed Off

Ramu Vs State

Delhi High Court · (2014) 03 DEL CK 0308

Arms Act, 1959 - Section 27Criminal Procedure Code, 1973 (CrPC) - Section 161 313Penal Code, 1860 (IPC) - Section 324 325 34 342 365
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High Courts19 Mar 2014Dismissed

Groupon, Inc Vs Mohan Rao and Another

Delhi High Court · (2014) 4 AD 577 : (2014) 209 DLT 93 : (2014) 58 PTC 392

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Companies Act, 1956 - Section 28 46(1)
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High Courts19 Mar 2014Dismissed

P.P. Chauhan Vs State (NCT of Delhi)

Delhi High Court · (2014) 03 DEL CK 0196

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 156(3), 173, 190, 200Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
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High Courts19 Mar 2014

Arvind Kumar Vs State

Delhi High Court · (2014) 1 JCC 818

Criminal Procedure Code, 1973 (CrPC) - Section 161 173 174 313 428Penal Code, 1860 (IPC) - Section 109 302 324 326 34
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High Courts18 Mar 2014

Triveni Gupta and Others Vs Mamta Goyal and Others

Delhi High Court · (2014) 03 DEL CK 0355

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 2Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 25, 26, 27, 28, 29Specific Relief Act, 1963 — Section 41 (h), 41(H)
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