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Delhi High Court judgments, 2014

3,895 judgments · page 149 of 195

High Courts18 Mar 2014Dismissed

Gautam Jain Vs Union of India and Others

Delhi High Court · (2014) 03 DEL CK 0301

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3 3(1) 3(1)(iii) 3(1)(iv) 3(3)Constitution of India, 1950 - Article 22(5) 22(6) 226Foreign Exchange Management Act, 1999 - Section 37
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High Courts18 Mar 2014Disposed Off

Sunil Kumar Yadav @ Soni Vs N.C.B.

Delhi High Court · (2014) 2 JCC 96

Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 313 451Evidence Act, 1872 - Section 24 25 26 27
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High Courts18 Mar 2014Allowed

Arun and Others Vs State

Delhi High Court · (2014) 6 AD 664 : (2014) 209 DLT 515 : (2014) 3 ILR 2211

Criminal Procedure Code, 1973 (CrPC) - Section 161 313Penal Code, 1860 (IPC) - Section 120B 302 34
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High Courts18 Mar 2014Dismissed

Chanderkesh Vs State

Delhi High Court · (2014) 2 CCR 38 : (2014) 208 DLT 603

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7
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High Courts18 Mar 2014Dismissed

Parkash Chand Vs State

Delhi High Court · (2014) 03 DEL CK 0053

Criminal Procedure Code, 1973 (CrPC) - Section 161 166(3) 311A 313Evidence Act, 1872 - Section 73Identification of Prisoners Act, 1920 - Section 4 5
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High Courts18 Mar 2014Allowed

Inder Sharma Vs Vikas Nagpal

Delhi High Court · (2014) 208 DLT 712 : (2014) 142 DRJ 35

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, Order 32 Rule 1, Order 32 Rule 14, Order 43 Rule 1(a), Order 7 Rule 10
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High Courts14 Mar 2014

Charan Singh Vs State

Delhi High Court · (2014) 4 Crimes 351

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302 304 34
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