COURT ARCHIVE

Delhi High Court judgments, 2014

3,895 judgments · page 147 of 195

High Courts21 Mar 2014

Sh. Mohinder Singh Verma Vs J.P.S. Verma and Another

Delhi High Court · (2014) 212 DLT 432 : (2014) 142 DRJ 513

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 7 Rule 11Contract Act, 1872 - Section 16 17 19 19AEvidence Act, 1872 - Section 91 92

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High Courts20 Mar 2014Dismissed

Sanjay Vs Ajit Singh Bajaj

Delhi High Court · (2014) 3 ILR 2246

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 115 — Contract Act, 1872 - Section 23 — Delhi Land Reforms Act, 1954 - Section 33, 42 — Limitation Act, 1963 - Section 24

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High Courts20 Mar 2014

Cargill India Pvt. Ltd. Vs Quality Agro Mills Pvt. Ltd.

Delhi High Court · (2014) 03 DEL CK 0367

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Copyright Act, 1957 — Section 2(c)Trade Marks Act, 1999 — Section 2(1) (h), 29(1), 29(2)

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High Courts20 Mar 2014

Consolidated Contractors International Company S.A.L Vs Consolidated Construction Consortium Ltd. and Others

Delhi High Court · (2014) 03 DEL CK 0356

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 5, Order 39 Rule 2A, Order 39 Rule 4, Order 6 Rule 17, 151

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High Courts20 Mar 2014

C.J. International Hotels Ltd. Vs Hotel Mazdoor Union and Others

Delhi High Court · (2014) 03 DEL CK 0343

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11(a), Order 9 Rule 7, 151Constitution of India, 1950 — Article 19

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High Courts20 Mar 2014Dismissed

Vinod @ Chavani Vs State (Govt. of NCT)

Delhi High Court · (2014) 4 AD 339

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 300 302 304

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High Courts20 Mar 2014Disposed Off

R.K. Kwatra and Others Vs State and Another

Delhi High Court · (2014) 03 DEL CK 0304

Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 161 164Penal Code, 1860 (IPC) - Section 323 341 354 506 509

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High Courts20 Mar 2014

Shyambir Vs State Govt. of NCT of Delhi

Delhi High Court · (2014) 142 DRJ 334 : (2014) 2 ILR 1218 : (2014) 2 JCC 878

Penal Code, 1860 (IPC) — Section 392, 397

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High Courts20 Mar 2014

Bhule Bisre Kalakar Co-operative Industrial Production Society Ltd. and Others Vs Union of India and Others

Delhi High Court · (2014) 4 AD 391 : (2015) 214 DLT 638 : (2014) 3 ILR 2233

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High Courts20 Mar 2014Allowed

Raju Vs State

Delhi High Court · (2014) 2 JCC 883

Criminal Procedure Code, 1973 (CrPC) - Section 161 164 313 428Penal Code, 1860 (IPC) - Section 376

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High Courts20 Mar 2014

Caterpillar Inc. Vs Suresh Dua and Others

Delhi High Court · (2014) 5 AD 13 : (2014) 209 DLT 355 : (2014) 58 PTC 460

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A

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High Courts20 Mar 2014Allowed

Ram Lal Vs Ramkesh Gupta

Delhi High Court · (2014) 2 ACC 715

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Motor Vehicles Act, 1988 — Section 163A

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High Courts20 Mar 2014Disposed Off

Kapoor Singh @ Kale Vs State (NCT of Delhi)

Delhi High Court · (2014) 4 AD 746

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302

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High Courts20 Mar 2014

Hitkari Potteries Ltd. Vs Hitkari Ceramics Private Limited

Delhi High Court · (2014) 58 PTC 517

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High Courts20 Mar 2014Dismissed

Geeta Roy Vs The State and Another

Delhi High Court · (2014) 142 DRJ 502

Succession Act, 1925 — Section 299, 63

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High Courts20 Mar 2014Disposed Off

Pradeep Kumar Vs Hindustan Paper Corpn. Ltd. and Another

Delhi High Court · (2014) 03 DEL CK 0175

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High Courts20 Mar 2014Disposed Off

Amar Singh Rana Vs Pramod Kumar Sharma

Delhi High Court · (2015) 2 BC 224 : (2014) 142 DRJ 580

Criminal Procedure Code, 1973 (CrPC) — Section 251, 256Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts20 Mar 2014Partly Allowed

Tata Aig General Insurance Co. Ltd. Vs Bhavna Dhingra and Others

Delhi High Court · (2014) 03 DEL CK 0131

Motor Vehicles Act, 1988 - Section 166

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High Courts20 Mar 2014

Rajender Prasad Gupta Vs Rajeev Gagerna

Delhi High Court · (2014) 144 DRJ 182 : (2014) 3 ILR 2241

Delhi Rent Control Act, 1958 — Section 14(1)(e), 19

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High Courts20 Mar 2014

Anchor Electricals (P) Ltd. Vs Commissioner Sales Tax

Delhi High Court · (2014) 211 DLT 179 : (2014) 71 VST 427

Delhi Value Added Tax Act, 2004 - Section 84

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