High Courts24 Mar 2014Disposed Off
Tasim and Others Vs State NCT of Delhi
Delhi High Court · (2014) 03 DEL CK 0197
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 34, 383, 387, 393, 397
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 146 of 195
High Courts24 Mar 2014Disposed Off
Mohd. Shakir Vs State
Delhi High Court · (2014) 03 DEL CK 0133
Criminal Procedure Code, 1973 (CrPC) - Section 161 164 306 307 308Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120B 201 302 364 403
High Courts24 Mar 2014Dismissed
Aakansha Monga Vs The Hon''ble High Court of Delhi and Others
Delhi High Court · (2014) 03 DEL CK 0132
High Courts24 Mar 2014
All India Institute of Medical Sciences Vs Roshan Lal Roshan Lal Vs Presiding Officer
Delhi High Court · (2014) 209 DLT 332 : (2015) 1 ESC 37 : (2014) 142 FLR 934
All India Institute of Medical Sciences Act, 1956 — Section 5
High Courts24 Mar 2014
Komal Jain Vs Union of India and Another
Delhi High Court · (2014) 304 ELT 675 : (2014) 47 GST 377 : (2014) 29 GSTR 293
Customs Act, 1962 — Section 110, 111, 112, 123, 124Income Tax Act, 1961 — Section 245-C, 245D, 245-D(1A)
High Courts21 Mar 2014
Mohit Kumar Vs Himalayan Institute Hospital Trust and Others
Delhi High Court · (2014) 03 DEL CK 0369
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts21 Mar 2014
Shiv Narain Singh Sidhu Vs Central Bureau of Investigation
Delhi High Court · (2014) 03 DEL CK 0364
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 173, 207, 227Evidence Act, 1872 — Section 25, 3, 30
High Courts21 Mar 2014Dismissed
Harakaran Dass Deep Chand Vs Viren Agrotech Pvt. Ltd.
Delhi High Court · (2014) 2 ILR 1545
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20, 151
High Courts21 Mar 2014Dismissed
Neo Milk Products Private Limited Vs Neo Foods Private Limited
Delhi High Court · (2014) 209 DLT 362 : (2014) 59 PTC 178
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4Trade Marks Act, 1999 - Section 17 28 29 29(4) 34
High Courts21 Mar 2014Dismissed
State Vs Harbhajan Singh
Delhi High Court · (2014) FAJ 502
Prevention of Food Adulteration Act, 1954 - Section 13(2) 16
High Courts21 Mar 2014Dismissed
Dhruv Dayal Gupta and Another Vs Satyawati Devi Aggarwal Dhruv Dayal Gupta Vs HCL Infosolutions Ltd. and Others
Delhi High Court · (2014) 5 AD 79 : (2014) 142 DRJ 425
Succession Act, 1925 - Section 276 71
High Courts21 Mar 2014Disposed Off
New India Assurance Company Ltd. Vs Kishan Singh Chauhan
Delhi High Court · (2014) 2 ACC 316
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 8Constitution of India, 1950 — Article 142
High Courts21 Mar 2014Dismissed
Preetesh Raman Singh Vs Delhi High Court
Delhi High Court · (2014) 03 DEL CK 0147
Constitution of India, 1950 - Article 235
High Courts21 Mar 2014Dismissed
Shri Amarjeet Athotra and Another Vs Shri Maninder Singh and Another
Delhi High Court · (2014) 142 DRJ 248 : (2014) 2 RCR(Rent) 285
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226 227Delhi Rent Control Act, 1958 - Section 14(1)(a) 14(1)(e) 14(2) 15(1) 25-B
High Courts21 Mar 2014Disposed Off
Bharat Glass and Plywood Co. Vs Sushan Pal Soni
Delhi High Court · (2014) 142 DRJ 262 : (2014) 2 RCR(Rent) 59
Civil Procedure Code, 1908 (CPC) - Section 151Delhi Rent Control Act, 1958 - Section 14(1)(a) 25B(8)
High Courts21 Mar 2014Allowed
Mind Gym Ltd. Vs Mindgym Kids Library Pvt. Ltd.
Delhi High Court · (2014) 208 DLT 723 : (2014) 58 PTC 270
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4 151 20Companies Act, 1956 - Section 20 22Trade and Merchandise Marks Act, 1958 - Section 28 28(1) 29 29(1) 29(2)
High Courts21 Mar 2014Dismissed
Dharambir Singh Vs Union of India and Others
Delhi High Court · (2014) 03 DEL CK 0137
High Courts21 Mar 2014Allowed
M.I. Hussain and Another Vs Director of Education and Another
Delhi High Court · (2014) 03 DEL CK 0134
Delhi School Education Act, 1973 - Section 10 2(e) 4
High Courts21 Mar 2014Disposed Off
Hari Shankar Sharma Vs Central Bureau of Investigation
Delhi High Court · (2014) 4 AD 1
Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7
High Courts21 Mar 2014
SSJ Finance and Securities P. Ltd. Vs Prabhat Stock Share Brokers P. Ltd.
Delhi High Court · (2014) 210 DLT 224
Arbitration and Conciliation Act, 1996 — Section 28(3), 34, 37