High Courts27 Mar 2014Disposed Off
Deepak Sharma Vs State
Delhi High Court · (2014) 03 DEL CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 161 313 82 83Penal Code, 1860 (IPC) - Section 302 406
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 144 of 195
High Courts27 Mar 2014Dismissed
Niranjan Singh Vs State
Delhi High Court · (2014) CriLJ 3289 : (2015) 213 DLT 371 : (2015) 1 RCR(Criminal) 120
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 4Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(2) 13(1)(d) 13(1)(d) 20 7
High Courts27 Mar 2014
Frankfinn Aviation Services Pvt. LTD. Vs Assistant Commissioner, Designated Authority, Vces, Service Tax
Delhi High Court · (2014) 34 STR 165 : (2014) 70 VST 446
Central Excises and Salt Act, 1944 - Section 14Finance Act, 2013 - Section 106 106(1) 106(1) 107 108
High Courts26 Mar 2014Dismissed
Rajender Kumar Vs Manju
Delhi High Court · (2014) 3 ILR 2277
Hindu Marriage Act, 1955 - Section 13(1)(i-a)
High Courts26 Mar 2014
Verma Ration Shop Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2014) 03 DEL CK 0370
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 3, 7
High Courts26 Mar 2014
Inter Ikea Systems BV Vs Ikea Furniture Pvt. Ltd.
Delhi High Court · (2014) 03 DEL CK 0361
Trade Marks Act, 1999 — Section 2(1)(zg), 29(1), 29(2)
High Courts26 Mar 2014
Brenntag Ingredients (India) Pvt. Ltd. Vs Lambda Eastern Telecommunication Ltd.
Delhi High Court · (2014) 03 DEL CK 0360
Companies Act, 1956 — Section 433(e), 434, 434(1)(a), 439
High Courts26 Mar 2014
National Insurance Co. Ltd. Vs Badami Devi
Delhi High Court · (2014) 4 ACC 454
Employees Compensation Act, 1923 — Section 30
High Courts26 Mar 2014Disposed Off
Akabuogu Godwinn Ojimba Vs Custom
Delhi High Court · (2014) 2 JCC(Narcotics) 71
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21 21(c) 23 23(c) 28
High Courts26 Mar 2014Allowed
Maruti Sale Trading Co. Vs Gurdial Chand Khosla Decd. Thru. Lrs.
Delhi High Court · (2014) 03 DEL CK 0313
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 37, Order 9 Rule 9Limitation Act, 1963 - Section 5
High Courts26 Mar 2014
Bharat Heavy Electricals Limited Vs D.K. Sardana
Delhi High Court · (2014) LabIC 3427
Criminal Procedure Code, 1973 (CrPC) — Section 340Industrial Disputes Act, 1947 — Section 2(k)
High Courts26 Mar 2014Allowed
Devinder Singh Vs Central Bureau of Investigation
Delhi High Court · (2014) 03 DEL CK 0262
Criminal Procedure Code, 1973 (CrPC) - Section 161 313Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 7
High Courts26 Mar 2014
R.V. Ahila Vs M/s. VXL Realtors Pvt. Ltd.
Delhi High Court · (2014) 5 AD 798 : (2014) 4 BC 213 : (2014) 187 CompCas 134 : (2014) 210 DLT 42
Companies Act, 1956 - Section 433(e) 434 434(1)(a)Limitation Act, 1963 - Section 18
High Courts26 Mar 2014
Sangeeta Bhambani Vs Jatinder Sardana and Others
Delhi High Court · (2014) 4 AD 726 : (2014) 209 DLT 311
Benami Transactions (Prohibition) Act, 1988 - Section 4(1) 4(3)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Hindu Succession Act, 1956 - Section 23 6
High Courts26 Mar 2014
Teknow Overseas Pvt. Ltd. Vs The Asst Commissioner of Service Tax
Delhi High Court · (2014) 35 STR 488
Central Excises and Salt Act, 1944 — Section 14Finance Act, 1994 — Section 70, 72, 73, 73A, 73B
High Courts26 Mar 2014
Karan Madaan and Others Vs Nageshwar Pandey
Delhi High Court · (2015) 8 AD 330 : (2014) 209 DLT 241 : (2014) 142 DRJ 273
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 6, Order 13 Rule 3, Order 13 Rule 6, Order 37 Rule 37Contract Act, 1872 - Section 17 19Evidence Act, 1872 - Section 58 91 92 92(1) 92(4)
High Courts26 Mar 2014
Prominent Advertising Services Vs Koutons Retail India Limited
Delhi High Court · (2014) 6 AD 72 : (2014) 209 DLT 341
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1Constitution of India, 1950 - Article 215Contempt of Courts Act, 1971 - Section 12 2(b)
High Courts26 Mar 2014
Microsoft Corporation and Another Vs Indus Valley Partners (India) Pvt. Ltd. and Another
Delhi High Court · (2014) 143 DRJ 191 : (2014) 60 PTC 15
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 8 Rule 10Copyright Act, 1957 — Section 14, 17, 2(ffc), 2(o), 40
High Courts26 Mar 2014Dismissed
Sanjay Bhatia Vs State
Delhi High Court · (2014) 03 DEL CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 20(4)(bb), 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts26 Mar 2014Dismissed
Goutam Bhadra and Another Vs Gouri Bhadra and Another
Delhi High Court · (2014) 03 DEL CK 0082
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 1Hindu Succession Act, 1956 - Section 23Succession Act, 1925 - Section 65 66