High Courts25 Mar 2014
Rajiv Kumar Gupta Vs S.C. Swami
Delhi High Court · (2014) 03 DEL CK 0368
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 12Limitation Act, 1963 — Section 6
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 145 of 195
High Courts25 Mar 2014
Naveen Arora and Others Vs Suresh Chand
Delhi High Court · (2014) 3 ILR 1641
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts25 Mar 2014
K. Pradeep Kumar and Others Vs Union of India and Others
Delhi High Court · (2014) 03 DEL CK 0362
Constitution of India, 1950 — Article 12
High Courts25 Mar 2014
Mahesh Chand Aggarwal Vs Mukesh Kalia and Others
Delhi High Court · (2014) 2 ILR 1555
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17
High Courts25 Mar 2014Disposed Off
Balbir Singh Vs State
Delhi High Court · (2014) 2 JCC 1206
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 307, 354, 452, 506
High Courts25 Mar 2014Dismissed
Municipal Corporation of Delhi Vs Sh. Jai Pal and Another
Delhi High Court · (2014) 3 LLN 96
High Courts25 Mar 2014
Castrol Ltd. Vs Pandit Oil Company
Delhi High Court · (2014) 59 PTC 406
Copyright Act, 1957 — Section 2(c)
High Courts25 Mar 2014Dismissed
Rajesh Gupta Vs State
Delhi High Court · (2014) 4 AD 156 : (2014) CriLJ 3277 : (2014) 209 DLT 210 : (2014) 3 ILR 2251 : (2014) 4 RCR(Criminal) 359
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 142 157 159 160Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 13(2) 19(1)(a) 19(1)(c)
High Courts25 Mar 2014Partly Allowed
Nishant. S. Diwan Vs High Court of Delhi and Another
Delhi High Court · (2014) 209 DLT 197 : (2014) 142 DRJ 319 : (2014) 2 ESC 817 : (2014) 4 SCT 324
Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 14 226 32Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 1 32 33
High Courts25 Mar 2014Allowed
Shail Bala Gupta and Another Vs Mahender Prasad Yadav and Others
Delhi High Court · (2014) 03 DEL CK 0194
High Courts25 Mar 2014
Pfizer Products Vs R.K. Singh
Delhi High Court · (2014) 59 PTC 537
Trade Marks Act, 1999 — Section 2(1)(h), 29(1), 29(2)
High Courts25 Mar 2014Disposed Off
Delhi Transport Corporation Vs The Presiding Officer, Industrial Tribunal No. 1 and Another
Delhi High Court · (2014) 5 AD 737 : (2014) 209 DLT 595 : (2014) 142 FLR 728 : (2014) 2 LLJ 292
Industrial Disputes Act, 1947 - Section 17B 25F 25G
High Courts25 Mar 2014Dismissed
Shri T.V. Dattamurthy Vs The State of Delhi
Delhi High Court · (2014) 03 DEL CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B 420 468 471
High Courts25 Mar 2014Dismissed
Inder Raj Malhotra Vs Canara Bank and Another
Delhi High Court · (2014) 4 AD 702
High Courts25 Mar 2014Dismissed
State Vs Deepak Bansal
Delhi High Court · (2014) 3 Crimes 544 : (2014) FAJ 534 : (2014) FAJ 321 : (2014) 3 JCC 2112 : (2014) 3 RCR(Criminal) 478
Prevention of Food Adulteration Act, 1954 - Section 13(2) 16
High Courts24 Mar 2014Dismissed
Naresh Gupta Vs State (NCT of Delhi)
Delhi High Court · (2014) 03 DEL CK 0298
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 302
High Courts24 Mar 2014Allowed
Gomti Devi Vs Ram Prasad
Delhi High Court · (2014) 03 DEL CK 0273
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 64
High Courts24 Mar 2014Dismissed
Directorate of Enforcement Vs Delco Precitone Jewellers Pvt. Ltd. and Others
Delhi High Court · (2014) 4 Crimes 384 : (2014) 2 JCC 1018 : (2014) 4 RCR(Criminal) 298
Foreign Exchange Management Act, 1999 - Section 19 19(1) 19(2) 35 49Foreign Exchange Regulation Act, 1973 - Section 52 52(2) 54General Clauses Act, 1897 - Section 6
High Courts24 Mar 2014
Bhai Sarabjit Singh Vs Indu Sabharwal and Others
Delhi High Court · (2014) 6 AD 367 : (2014) 211 DLT 171 : (2014) 142 DRJ 483
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 23 Rule 3AContract Act, 1872 - Section 17 22
High Courts24 Mar 2014Allowed
Mohd. Hasnain and Others Vs Jagram Meena and Others Cholamandalam Ms. General Ins. Co. Ltd. Vs Ashok Sharma and Others New India Assurance Co. Ltd. Vs Chhote Lal Prasad and Others The Oriental Insurance Co. Ltd. Vs A.K. Puri and Others
Delhi High Court · (2014) 2 ACC 147 : (2015) ACJ 1406 : (2015) 2 AnWR 545 : (2014) 142 DRJ 303
Motor Vehicles Act, 1988 - Section 163 163A 163B 166 168