COURT ARCHIVE

Delhi High Court judgments, 2014

3,895 judgments · page 143 of 195

High Courts28 Mar 2014

Laxman Singh and Others Vs Urmila Devi and Others

Delhi High Court · (2014) 3 ILR 1649

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 10 Rule 10, Order 10 Rule 4(2), Order 7 Rule 11Easements Act, 1882 - Section 52Evidence Act, 1872 - Section 116 165

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High Courts28 Mar 2014Disposed Off

Ram Singh Baliyan Vs State

Delhi High Court · (2014) 3 Crimes 1 : (2014) 2 JCC 1203

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 120B, 120-B, 279, 307, 308

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High Courts28 Mar 2014

A.T. Kearney India P. Ltd. Vs Income Tax Officer

Delhi High Court · (2014) 270 CTR 477 : (2014) 363 ITR 172

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High Courts28 Mar 2014

Jabar Singh Yadav Vs Union of India

Delhi High Court · (2014) 4 ACC 567

Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c), 124A

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High Courts28 Mar 2014Dismissed

Ramesh Kumar Bhagchandka Vs Mahesh Kumar Bhagchandka and Others

Delhi High Court · (2014) 212 DLT 677

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11, Order 7 Rule 3Court Fees Act, 1870 - Section 7(iv) 7(v)(d)

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High Courts28 Mar 2014Allowed

Sudhanshu Ojha Vs The Director General Crpf and Others

Delhi High Court · (2015) 213 DLT 135

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High Courts28 Mar 2014

Adobe Systems Software Ireland Ltd. Vs Assistant Director of Income Tax

Delhi High Court · (2014) 268 CTR 173 : (2014) 363 ITR 174 : (2014) 225 TAXMAN 347

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 127(1) 139 142(1) 143(2) 144

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High Courts28 Mar 2014

M/s. KBB Nuts Pvt. Ltd. Vs Commissioner of Value Added Tax

Delhi High Court · (2014) 209 DLT 676 : (2014) 44 GST 808

Delhi Value Added Tax Act, 2004 - Section 2(f) 2(ra) 84

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High Courts28 Mar 2014

M/s. Anand Traders Vs Commissioner of Sales Tax

Delhi High Court · (2014) 202 ECR 273

Central Sales Tax Act, 1956 - Section 10 10A 3 4(2)(v) 5Delhi Sales Tax Act, 1975 - Section 4(2)(V)

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High Courts27 Mar 2014

Daljeet Singh Anand Vs Harjinder Singh Anand

Delhi High Court · (2014) 03 DEL CK 0348

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High Courts27 Mar 2014

ICICI Bank Ltd. Vs Chandra Proteco Ltd.

Delhi High Court · (2014) 03 DEL CK 0334

Criminal Procedure Code, 1973 (CrPC) — Section 178, 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts27 Mar 2014Disposed Off

Harbans Lal Munjal Vs Ramesh Kumar Khattar

Delhi High Court · (2014) 211 DLT 162 : (2014) 2 RCR(Rent) 65

Delhi Rent Control Act, 1958 - Section 25B(8)

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High Courts27 Mar 2014

Shri K.K. Mehta and Another Vs Paras Poly Films (P) Ltd. and Others

Delhi High Court · (2014) 143 DRJ 307

Civil Procedure Code, 1908 (CPC) — Section 16

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High Courts27 Mar 2014Partly Allowed

M/s. Motherson Sumi Electric Wires Vs Union of India and Others

Delhi High Court · (2015) 319 ELT 441 : (2015) 33 GSTR 273

Foreign Trade (Development and Regulation) Act, 1992 — Section 15(1), 15(1)(b), 9(5)

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High Courts27 Mar 2014Partly Allowed

The Oriental Insurance Co. Ltd. Vs Smt. Sharda and Others

Delhi High Court · (2014) 3 ACC 316

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High Courts27 Mar 2014Disposed Off

Kajal Vs Marwah Kajal Vs Vikas Marwah

Delhi High Court · (2014) 6 AD 733 : (2014) 210 DLT 587 : (2014) 3 RCR(Civil) 801 : (2014) 3 RCR(Criminal) 372

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts27 Mar 2014

Merck Kgaa and Another Vs Abhinav and Ashok Trading As Pharmaffiliates Health Care

Delhi High Court · (2014) 58 PTC 347

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High Courts27 Mar 2014Allowed

Yadunath Singh Vs Union of India and Others

Delhi High Court · (2014) 210 DLT 36 : (2014) 142 DRJ 688 : (2014) 2 ESC 1224

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High Courts27 Mar 2014Dismissed

Oriental Insurance Co. Ltd. Vs Shanti Devi

Delhi High Court · (2014) 2 ACC 563 : (2015) ACJ 386 : (2015) 2 AnWR 849

Employees Compensation Act, 1923 — Section 30

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High Courts27 Mar 2014Dismissed

Kiran Dutta Vs Moti Mahal Delux-II

Delhi High Court · (2014) 2 RCR(Rent) 23

Delhi Rent Control Act, 1958 — Section 14(1), 14(1)(a), 14(1)(e), 25(B), 25B

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