High Courts01 Apr 2014Dismissed
New India Assurance Co. Ltd. Vs Shamim Fatima
Delhi High Court · (2014) 3 ACC 26
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 141 of 195
High Courts01 Apr 2014
Mahesh Kumar Vs Fruit and Vegetable Projects
Delhi High Court · (2014) 141 FLR 1085 : (2014) 4 LLJ 255 : (2014) LLR 457
Industrial Disputes Act, 1947 — Section 2(oo)(bb), 25F
High Courts01 Apr 2014
Yama Finance Ltd. Vs Assistant Commissioner of Income Tax
Delhi High Court · (2014) 224 TAXMAN 260
Income Tax Act, 1961 — Section 11(5)
High Courts01 Apr 2014Dismissed
Ex. Hav. Sarbjit Singh Vs UOI and Others
Delhi High Court · (2014) 04 DEL CK 0153
Constitution of India, 1950 - Article 226
High Courts01 Apr 2014Allowed
Parminder Singh and Another Vs Virender Pal Singh Jolly
Delhi High Court · (2014) 142 DRJ 656
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 43(1)(u), Order 6 Rule 4, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Specific Relief Act, 1963 — Section 41(a)
High Courts01 Apr 2014
Polo/Lauren Company Vs Siddharth Chibba
Delhi High Court · (2014) 210 DLT 615 : (2014) 143 DRJ 559
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts01 Apr 2014
Santosh Kumar Vs State of Delhi
Delhi High Court · (2015) 1 Crimes 1 : (2014) 3 ILR 1668 : (2014) 3 JCC 2083
Arms Act, 1959 — Section 25, 25(1B), 27Penal Code, 1860 (IPC) — Section 307, 452
High Courts01 Apr 2014Dismissed
New India Assurance Co. Ltd. Vs Virender Singh and Another
Delhi High Court · (2014) 3 ACC 211 : (2015) ACJ 984 : (2014) 142 FLR 293 : (2014) 3 LLN 123 : (2014) LLR 566
Employees Compensation Act, 1923 — Section 2(1), 22(3), 3, 30, 4A
High Courts01 Apr 2014
Ravinder Ram Chander Banshi Vs State of NCT of Delhi
Delhi High Court · (2015) 213 DLT 259
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 304, 365, 471
High Courts31 Mar 2014
New India Assurance Co. Ltd. Vs Sanjay Tyagi and Others
Delhi High Court · (2015) ACJ 787
High Courts31 Mar 2014
Prem Singh and Others Vs State of NCT of Delhi and Others
Delhi High Court · (2014) 03 DEL CK 0359
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 160, 161Penal Code, 1860 (IPC) — Section 34, 379, 380, 394, 395
High Courts31 Mar 2014
Raja Ram Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 03 DEL CK 0349
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts31 Mar 2014
Ram Babu Gupta Vs M/s. Aditya Birla Group and Another
Delhi High Court · (2014) 210 DLT 25
Civil Procedure Code, 1908 (CPC) - Order 30 Rule 10
High Courts31 Mar 2014Dismissed
M.G. Ramachandran and Another Vs Municipal Corporation of Delhi and Others
Delhi High Court · (2014) 212 DLT 14
Delhi Development Act, 1957 - Section 10 10 11 11 11A
High Courts31 Mar 2014
Public Works Department Vs M/s. Navayuga Engineering Co Ltd. and Another
Delhi High Court · (2014) 03 DEL CK 0204
Arbitration and Conciliation Act, 1996 - Section 19 34Civil Procedure Code, 1908 (CPC) - Order 6 Rule 2, Order 6 Rule 4Contract Act, 1872 - Section 23 55 56
High Courts31 Mar 2014
Indus Towers Ltd. Vs CIT and Others
Delhi High Court · (2014) 269 CTR 129 : (2014) 364 ITR 114
Constitution of India, 1950 — Article 226Finance Act, 1994 — Section 65B, 65B(44), 66B, 66D, 66EIncome Tax Act, 1922 — Section 12(4)
High Courts31 Mar 2014Dismissed
Rakesh Kumar and Others Vs State
Delhi High Court · (2014) CriLJ 3401
Penal Code, 1860 (IPC) — Section 302, 325, 34
High Courts31 Mar 2014
Raj Rattan Samdaria Vs Balwant Singh and Another
Delhi High Court · (2014) 03 DEL CK 0188