High Courts03 Apr 2014
Captain Amar Bhatia Vs The Kingfisher Airlines Limited
Delhi High Court · (2014) 04 DEL CK 0190
Arbitration and Conciliation Act, 1996 — Section 8Civil Procedure Code, 1908 (CPC) — Order 37 Rule 37
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 139 of 195
High Courts03 Apr 2014Dismissed
Shankar Lal @ Shankar Vs State (NCT of Delhi)
Delhi High Court · (2014) 04 DEL CK 0181
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts03 Apr 2014Allowed
Nipun Gola @ Nikhil Vs State
Delhi High Court · (2014) 142 DRJ 413
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428, 91Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Apr 2014
Ex. Const. Ram Kumar Vs UOI and Another
Delhi High Court · (2015) 213 DLT 113
Border Security Force Act, 1968 — Section 117(2)Constitution of India, 1950 — Article 226
High Courts03 Apr 2014Allowed
Peeyush Agarwal Vs Sanjiv Bhavnani and Others
Delhi High Court · (2014) 211 DLT 594
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Companies Act, 1956 — Section 153, 153A, 153B, 187A, 187BSecurities and Exchange Board of India Act, 1992 — Section 3
High Courts03 Apr 2014Disposed Off
Raju Vs State of NCT of Delhi
Delhi High Court · (2014) 142 DRJ 444 : (2014) 2 JCC 1251
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 34, 393, 397, 398
High Courts03 Apr 2014Dismissed
Gurdeep Singh Vs State
Delhi High Court · (2014) 04 DEL CK 0123
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 313, 428Evidence Act, 1872 — Section 27
High Courts03 Apr 2014Dismissed
Enforcement Directorate Vs M/s. Morgan Industries Ltd.
Delhi High Court · (2014) 3 ILR 2322 : (2014) 126 SCL 249
Foreign Exchange Management Act, 1999 — Section 19, 19(1), 19(2), 35, 49Foreign Exchange Regulation Act, 1973 — Section 52, 52(2), 52(2), 54, 54General Clauses Act, 1897 — Section 6
High Courts03 Apr 2014
Saira Hafeez Vs Parveen Rehman
Delhi High Court · (2014) 144 DRJ 542
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 97(2), Order 21 Rule 99Transfer of Property Act, 1882 — Section 52
High Courts03 Apr 2014
Satya Gupta Vs Guneet Singh
Delhi High Court · (2014) 04 DEL CK 0054
Transfer of Property Act, 1882 — Section 111(d)
High Courts03 Apr 2014Dismissed
Naresh Kumar Gaur Vs The Oriental Insurance Co. Ltd.
Delhi High Court · (2014) 2 ACC 905 : (2016) ACJ 371
Motor Vehicles Act, 1988 — Section 146, 147, 149, 2, 2(10)
High Courts02 Apr 2014Disposed off
Sahil Vs State
Delhi High Court · (2014) 3 ILR 2310
Arms Act, 1959 - Section 25, 27, 39 — Criminal Procedure Code, 1973 (CrPC) - Section 161, 313 — Penal Code, 1860 (IPC) - Section 393, 394, 398
High Courts02 Apr 2014
Nasiruddin and Others Vs N.C.T. of Delhi
Delhi High Court · (2014) 04 DEL CK 0279
Penal Code, 1860 (IPC) — Section 395, 398, 411, 412
High Courts02 Apr 2014
Ashok Kumar and Others Vs Sunil Kumar and Others
Delhi High Court · (2014) 3 ILR 2300
Delhi Rent Control Act, 1958 — Section 14(1) (e), 25B
High Courts02 Apr 2014Dismissed
Krishan Lal Dilawari Vs State
Delhi High Court · (2014) 210 DLT 440 : (2014) 210 DLT 439
Succession Act, 1925 — Section 237, 238, 239, 240, 299
High Courts02 Apr 2014
Pawan Vs State
Delhi High Court · (2014) 04 DEL CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 365, 395, 397, 411
High Courts02 Apr 2014Dismissed
Ms. Minakshi Arora Vs Sh. Umesh Kumar Batra
Delhi High Court · (2014) 04 DEL CK 0220
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 100Transfer of Property Act, 1882 — Section 106
High Courts02 Apr 2014Dismissed
Pyare Lal and Others Vs M/s. Kores (India) Ltd.
Delhi High Court · (2014) 141 FLR 1087 : (2014) 2 LLJ 359 : (2015) 1 LLN 124 : (2014) LLR 547
Industrial Disputes Act, 1947 — Section 25(F), 25(G), 25G, 9(A)
High Courts02 Apr 2014Dismissed
M/s. Explicit Leathers Vs Arvind Kumar and Others
Delhi High Court · (2014) 141 FLR 830 : (2014) 3 LLN 101 : (2014) LLR 458
Industrial Disputes Act, 1947 — Section 25F
High Courts02 Apr 2014Disposed Off
Sonu @ Attey Vs State NCT of Delhi
Delhi High Court · (2014) 04 DEL CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34, 341, 506