High Courts15 Apr 2014
CIT Vs Modi Entertainment Ltd.
Delhi High Court · (2014) 04 DEL CK 0159
Income Tax Act, 1961 — Section 14A, 36(1)(iii)
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 137 of 195
High Courts15 Apr 2014
M/s. Omaxe Ltd. and Another Vs Deputy Commissioner of Income Tax and Another
Delhi High Court · (2014) 270 CTR 390 : (2014) 364 ITR 423
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 116, 139, 142(1), 143(2), 143(3)
High Courts15 Apr 2014
Oriental Insurance Co. Ltd. Vs Palwinder Kaur
Delhi High Court · (2014) 3 ACC 951 : (2015) ACJ 1016 : (2014) 142 FLR 517 : (2014) LLR 604
Employees Compensation Act, 1923 — Section 30
High Courts15 Apr 2014
Bajaj Allianz General Assurance Co. Ltd. Vs Shailender Singh
Delhi High Court · (2014) LLR 634
Workmens Compensation Act, 1923 — Section 22, 30, 4(2A), 4A
High Courts15 Apr 2014Disposed Off
Chattar Singh Vs MCD
Delhi High Court · (2014) 4 AD 743 : (2014) 142 DRJ 576
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts15 Apr 2014Dismissed
Anil Tyagi Vs S.D. Infosys
Delhi High Court · (2014) 210 DLT 678 : (2014) 143 DRJ 432
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 3(5), Order 37 Rule 37Negotiable Instruments Act, 1881 (NI) — Section 118
High Courts15 Apr 2014
Union of India Vs Durga Devi
Delhi High Court · (2014) 3 ACC 895
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1989 — Section 123(c), 124A, 191
High Courts15 Apr 2014Dismissed
New India Assurance Co. Ltd. Vs Urmila Rani and Others
Delhi High Court · (2014) 142 DRJ 649
Motor Vehicles Act, 1988 — Section 149, 149(2)(a), 149(2)(b), 163A, 166Penal Code, 1860 (IPC) — Section 279, 304A
High Courts15 Apr 2014
Jagdish Parshad Vs State
Delhi High Court · (2014) 210 DLT 319
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Evidence Act, 1872 — Section 165, 68Succession Act, 1925 — Section 299, 63
High Courts15 Apr 2014Dismissed
Yachiyo India Pvt. Ltd. Vs K.T. Holidays Pvt. Ltd. and Another
Delhi High Court · (2014) 4 AD 693 : (2014) 2 ARBLR 281
Arbitration Act, 1940 — Section 8Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 2(1)(f), 34
High Courts15 Apr 2014Disposed Off
Mahender Singh @ Munna Vs State Govt. NCT of Delhi Rajesh Vs State GNCT of Delhi Vinod @ Laddu @ Kalu Vs State
Delhi High Court · (2014) 04 DEL CK 0044
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts15 Apr 2014Dismissed
Naresh Kumar Chopra Vs Sunita Khanna
Delhi High Court · (2014) 5 AD 109
Benami Transactions (Prohibition) Act, 1988 — Section 4Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68
High Courts04 Apr 2014
Amarjit Singh and Others Vs Sultan Ahmed
Delhi High Court · (2014) 04 DEL CK 0280
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1, Order 11 Rule 2Delhi Rent Control Act, 1958 — Section 14(1) (e), 25B
High Courts04 Apr 2014
Shriya Textiles Vs Commissioner of Customs
Delhi High Court · (2014) 305 ELT 224
High Courts04 Apr 2014Disposed Off
Ravinder Kumar Vs State
Delhi High Court · (2014) 2 JCC 1210
Penal Code, 1860 (IPC) — Section 323, 34, 354, 451Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts04 Apr 2014Dismissed
Saichanakya Vs Priti Tandon and Another
Delhi High Court · (2014) 4 AD 808
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts04 Apr 2014Dismissed
S.K. Gupta and Others Vs MCD and Others
Delhi High Court · (2014) 04 DEL CK 0221
High Courts04 Apr 2014Disposed Off
Jagiro Vs The State
Delhi High Court · (2014) 04 DEL CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20(b)(ii)(B), 41, 41, 41(1)
High Courts04 Apr 2014Allowed
Vinod Chaudhary Vs Rattan Singh and Others
Delhi High Court · (2014) 2 ACC 485 : (2015) ACJ 656 : (2015) 2 AnWR 19