COURT ARCHIVE

Delhi High Court judgments, 2014

3,895 judgments · page 136 of 195

High Courts16 Apr 2014

Amrik Singh Saluja Vs Union of India and Another Rajiv Gopalani Vs The Director of Enforcement, Enforcement Directorate

Delhi High Court · (2014) 209 DLT 684 : (2016) 331 ELT 57

Foreign Exchange Regulation Act, 1973 — Section 37, 40, 50, 63, 71

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High Courts16 Apr 2014Disposed Off

Sergi Transformer Explosion Prevention Technologies Pvt. Ltd. Vs Kumar Pratap Anil and Others

Delhi High Court · (2014) 58 PTC 449

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 151Patents (Amendment) Act, 2005 — Section 69, 69(5)Patents Act, 1970 — Section 109, 109(2), 2(f), 68, 69

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High Courts16 Apr 2014

Deutsche Trustee Company Ltd. Vs Tulip Telecom Ltd.

Delhi High Court · (2014) 6 AD 421 : (2015) 188 CompCas 430 : (2014) 210 DLT 85 : (2014) 142 DRJ 598 : (2014) 3 ILR 2378

Companies Act, 1956 — Section 253, 254(1), 256, 433, 433(e)

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High Courts16 Apr 2014Allowed

D.T.C. Vs Rajpal and Another

Delhi High Court · (2014) 2 LLJ 650

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 11-A, 33, 33(2)(b), 33-A

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High Courts16 Apr 2014

Commissioner of Income Tax Circle-II Vs M/s. Ankit Garments Manufacturing Co.

Delhi High Court · (2014) 5 AD 119

Income Tax Act, 1961 — Section 142 (1), 142(1), 143(2), 263, 68

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High Courts16 Apr 2014Allowed

Anuj Sharma Vs Ahsahul Haq and Others

Delhi High Court · (2014) 4 AD 792 : (2014) 143 DRJ 167

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High Courts16 Apr 2014

Commissioner of Income Tax-II Vs Ashok Wadia

Delhi High Court · (2014) 04 DEL CK 0150

Income Tax Act, 1961 — Section 271(l)(c)

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High Courts16 Apr 2014Dismissed

Employees State Insurance Corp. and Another Vs Smt. Poonam Sharma and Others

Delhi High Court · (2014) 3 ACC 455 : (2015) ACJ 2351 : (2014) 143 DRJ 177 : (2014) 142 FLR 498 : (2014) 2 LLJ 703

Employees State Insurance Act, 1948 — Section 2(8), 51(E), 51E, 82Industrial Disputes Act, 1947 — Section 2, 25-N

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High Courts16 Apr 2014

NTPC Ltd. Vs Commissioner of Income Tax-V

Delhi High Court · (2014) 6 AD 781 : (2014) 210 DLT 501

Income Tax Act, 1961 — Section 142(1), 143(1), 143(2), 143(3), 263

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High Courts16 Apr 2014

Commissioner of Income Tax-IV Vs M/s. Devasan Investment Pvt. Ltd.

Delhi High Court · (2014) 5 AD 37 : (2014) 365 ITR 452

Income Tax Act, 1961 — Section 10(38), 111A

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High Courts16 Apr 2014Allowed

Omesh Mishra Memorial Charitable Trust Vs Sriram Housing Finance and Investment India Ltd. and Others

Delhi High Court · (2014) 04 DEL CK 0048

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 10, Order 10 Rule 10, Order 21 Rule 100, Order 21 Rule 101Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52

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High Courts16 Apr 2014Dismissed

Govt. of NCT of Delhi Vs M/s. A.G. Krishna Menon and Another

Delhi High Court · (2014) 04 DEL CK 0043

Arbitration Act, 1940 — Section 30, 33Arbitration and Conciliation Act, 1996 — Section 34, 34(2)

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High Courts16 Apr 2014

Sony India Pvt. Ltd. Vs The Commissioner of Customs, New Delhi

Delhi High Court · (2014) 209 DLT 435 : (2014) 304 ELT 660 : (2014) 45 GST 322 : (2014) 28 GSTR 222

Criminal Procedure Code, 1973 (CrPC) — Section 165, 165(1)Customs Act, 1962 — Section 130, 25(1), 27, 27(1), 27(1B)Customs Tariff Act, 1975 — Section 3, 3(5), 3(8)

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High Courts16 Apr 2014Disposed Off