High Courts04 Apr 2014Disposed Off
Munir @ Chota Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 3 ILR 2353
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 34, 394, 395, 399, 402
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 138 of 195
High Courts04 Apr 2014Dismissed
Sh. Bhajan Lal Vs Jivan Kishore
Delhi High Court · (2014) 04 DEL CK 0176
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 32, 100
High Courts04 Apr 2014Allowed
Union of India and Others Vs Ex. LT. R.L. Yadav
Delhi High Court · (2014) 4 AD 333
High Courts04 Apr 2014Allowed
Ashish Kumar Dubey Vs State
Delhi High Court · (2014) 4 AD 473 : (2014) 142 DRJ 396 : (2014) 3 ILR 2331
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 7
High Courts04 Apr 2014Allowed
Mrigender Chauhan Vs BSES Rajdhani Private Limited
Delhi High Court · (2014) 4 AD 525 : (2014) ELR 618
Criminal Procedure Code, 1973 (CrPC) — Section 281, 391Electricity Act, 2003 — Section 135, 135(1), 135(1)(a), 2(15)
High Courts04 Apr 2014
Coastal Projects Ltd. Vs Bajaj Finance Ltd.
Delhi High Court · (2014) 3 ARBLR 553
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Section 151Reserve Bank of India Act, 1934 — Section 45JA
High Courts04 Apr 2014Dismissed
Nimoo Jain Vs State NCT of Delhi
Delhi High Court · (2014) 3 DMC 359
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts04 Apr 2014Dismissed
Murari Gupta Vs High Court of Delhi and Another
Delhi High Court · (2014) 04 DEL CK 0085
High Courts04 Apr 2014Allowed
KRBL Ltd. Vs P.K. Overseas Pvt. Ltd.
Delhi High Court · (2014) 5 AD 1 : (2014) 210 DLT 325 : (2014) 58 PTC 521
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1, Order 47 Rule 1, Order 47 Rule 2Copyright Act, 1957 — Section 14, 2(c), 48Limitation Act, 1963 — Section 5
High Courts04 Apr 2014
Allauddin Vs State (NCT of Delhi)
Delhi High Court · (2014) 04 DEL CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 34, 376(2)(g)
High Courts04 Apr 2014Dismissed
Hari Telecom (Shri) Vs Micromax Informatics
Delhi High Court · (2014) 4 AD 336
Arbitration and Conciliation Act, 1996 — Section 34
High Courts04 Apr 2014Allowed
Praneeta Soni Vs Panchshila Hospitality Ventures Ltd. and Others
Delhi High Court · (2014) 04 DEL CK 0016
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 10, Order 12 Rule 1, Order 12 Rule 6, Order 20 Rule 12, Order 20 Rule 20Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(d), 25B, 50, 6A, 8
High Courts03 Apr 2014
Kiran Singh Vs Pritam Singh and Others
Delhi High Court · (2014) 04 DEL CK 0287
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 3
High Courts03 Apr 2014Disposed Off
Rajbir Singh Vs State
Delhi High Court · (2014) 04 DEL CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 323, 324, 325, 34
High Courts03 Apr 2014Dismissed
Rohit Vs State
Delhi High Court · (2014) 3 ILR 2312
Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 304
High Courts03 Apr 2014
Citi bank, N.A. Vs Moser Baer India Ltd.
Delhi High Court · (2015) 126 CLA 259 : (2015) 189 CompCas 554
Companies Act, 1956 — Section 433(e), 434, 439(b)
High Courts03 Apr 2014Dismissed
Aditya Nashier Vs CBI
Delhi High Court · (2014) 4 AD 661
Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471, 482Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts03 Apr 2014Dismissed
Gianshree Vs State (Govt. of NCT of Delhi)
Delhi High Court · (2014) 04 DEL CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts03 Apr 2014Dismissed
The Oriental Insurance Co Ltd. Vs Kanchan Seth and Others
Delhi High Court · (2014) 04 DEL CK 0191
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(5), 149(1)