High Courts21 Apr 2014
Goods Shepherd Public School Vs Employees'' Provident Fund Organisation
Delhi High Court · (2014) 142 FLR 286 : (2014) LLR 611
COURT ARCHIVE
Delhi High Court judgments, 2014
3,895 judgments · page 134 of 195
High Courts21 Apr 2014Allowed
Daulat Ram College Vs Regional Provident Fund Commissioner and Others
Delhi High Court · (2014) 209 DLT 719 : (2014) 2 ESC 1075
Delhi University Act, 1922 — Section 2(a), 2(d), 28, 28(d), 30Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(2)(b), 14, 14A, 16, 16(1) (c)Provident Funds Act, 1925 — Section 8(2)
High Courts21 Apr 2014Allowed
Lufthansa German Airlines Vs Globe Ground India Employees Union and Another
Delhi High Court · (2014) 5 AD 838 : (2014) 210 DLT 5 : (2014) 142 FLR 511
Industrial Disputes Act, 1947 — Section 10, 10(4), 18(3)(b)
High Courts21 Apr 2014Dismissed
Shonkh Technologies International Ltd. and Another Vs Government of NCT of Delhi
Delhi High Court · (2014) 04 DEL CK 0200
Arbitration and Conciliation Act, 1996 — Section 9
High Courts21 Apr 2014Dismissed
Nagaland Industrial Raw Materials and Supply Corporation Limited Vs Union of India and Another
Delhi High Court · (2014) 04 DEL CK 0174
Arbitration and Conciliation Act, 1996 — Section 34, 34(3)Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 5
High Courts21 Apr 2014Dismissed
A.I.I.M.S. New Delhi Vs Uddal and Others
Delhi High Court · (2014) 142 DRJ 569 : (2014) 3 ILR 1714
Industrial Disputes Act, 1947 — Section 25F
High Courts21 Apr 2014
Sh. Lakhbir Singh Vs Sh. Arun Kumar Khanna
Delhi High Court · (2014) 209 DLT 708 : (2014) 142 DRJ 633
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts21 Apr 2014Dismissed
Neeraj Vs The State NCT of Delhi
Delhi High Court · (2014) 4 AD 800
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 375, 376, 376(1)
High Courts21 Apr 2014
State (Govt. of NCT of Delhi) Vs Gurjinder Singh @ Barjinder Singh and Another
Delhi High Court · (2014) 04 DEL CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302, 304, 34
High Courts21 Apr 2014Allowed
Directorate of Small Savings and Lotteries,Govt. of NCT Vs Nirmal Lotteries
Delhi High Court · (2014) 4 AD 627
High Courts21 Apr 2014
Deepak Mehta and Another Vs Yashi Multimedia Pvt. Ltd. and Others
Delhi High Court · (2014) 211 DLT 607 : (2014) 142 DRJ 588
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 6Limitation Act, 1963 — Section 18
High Courts21 Apr 2014
Tudor International Vs Arree Clothing Inc.
Delhi High Court · (2014) 6 AD 777 : (2014) 210 DLT 417 : (2014) 143 DRJ 247 : (2014) 59 PTC 157 : (2014) 58 PTC 535
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11Copyright Act, 1957 — Section 62(2)Trade Marks Act, 1999 — Section 134, 35
High Courts21 Apr 2014Disposed Off
Shankar and Another Vs The State
Delhi High Court · (2014) 04 DEL CK 0029
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts21 Apr 2014Dismissed
Delhi Transport Corporation Vs Atma Ram Properties (P) Ltd.
Delhi High Court · (2014) 5 AD 76
High Courts21 Apr 2014Dismissed
S.E. Investments Limited Vs Intercon Infotech Pvt. Ltd.
Delhi High Court · (2014) 210 DLT 158
Companies Act, 1956 — Section 433(e), 434(1)(a)
High Courts21 Apr 2014Dismissed
Allahabad Bank Vs Rajan Malhotra Rajan Malhotra Vs Allahabad Bank
Delhi High Court · (2014) 04 DEL CK 0021
Civil Procedure Code, 1908 (CPC) — Section 100, 11
High Courts17 Apr 2014Disposed Off
Yunus Vs The State
Delhi High Court · (2014) 2 JCC 1471
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 394, 397
High Courts17 Apr 2014Disposed Off
Babbu Alvi Vs State NCT of Delhi Pankaj Kumar Vs State
Delhi High Court · (2014) 6 AD 386 : (2014) 209 DLT 574
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 120-B, 489-B, 489-C, 489-D
High Courts17 Apr 2014
O.N.G.C. Vs Union of India
Delhi High Court · (2014) 310 ELT 665
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 16, 50, 51, 74, 74(1)
High Courts17 Apr 2014Dismissed
Anju Bala Etc. Vs Meera Saxena
Delhi High Court · (2014) 04 DEL CK 0168
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 7 Rule 11, 100Protection of Women From Domestic Violence Act, 2005 — Section 17, 17(2), 19, 2(s)